Allahabad High Court
Smt. Tripti Singh vs Ajat Shatru on 16 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 251 of 2013 Appellant :- Smt. Tripti Singh Respondent :- Ajat Shatru Counsel for Appellant :- Chandra Shekher Singh Counsel for Respondent :- Manish Tandon,Jitendra Kumar Srivastava Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Today the date was fixed for personal appearance of the parties before this Court to attempt reconciliation. The husband has turned up. The wife was unable to come with the child.
List this matter on 10.07.2017.
On that date both the parties shall appear personally before this Court. Learned counsel for the husband may bring a statement of the husband's income and disclose his assets on that date.
Order Date :- 16.5.2017 pks