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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(d) in Rajasthan Forest Subordinate Service Rules, 2015

(d)"Deputy" Conservator of Forests means the Divisional Forest Officer or Deputy Conservator of Forests or Deputy Chief Wildlife Warden or Senior Research Officer or Soil Conservation Officer or Working Plan Officer and includes a person who is acting as such during absence of such officer;