Andhra Pradesh High Court - Amravati
Bhargavi Tenali vs The State Of Andhra Pradesh on 5 August, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
APHC010198482024
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-44
[3443]
AT AMARAVATI
WRIT PETITION NO: 9993 of 2024
Bhargavi Tenali ...Petitioner
Vs.
The State Of Andhra Pradesh and Others ...Respondent(s)
**********
T KOTESWARA RAO, Advocate(s) for Petitioner(s) GP FOR SERVICES I, GP FOR SERVICES II, Advocate(s) for Respondent(s) CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE NINALA JAYASURYA DATE : 5th August 2024 PC:
Due to paucity of time, the matter is adjourned.
List on 12.08.2024.
DHIRAJ SINGH THAKUR, CJ NINALA JAYASURYA, J akn