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[Cites 0, Cited by 0] [Section 207(1)] [Section 207] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 207(1)(e) in Jammu and Kashmir Municipal Corporation Act, 2000

(e)obstruct any officer or other employee of the Corporation in the discharge of his duties under this Chapter or refuse or willfully neglect to furnish him with the means necessary for the making of any entry, inspection, examination or inquiry thereunder in relation to any water or sewage work ;