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Bombay High Court

Gaurav Ganesh Das Daga And Ors vs Maharashtra Public Service Commission ... on 2 March, 2022

Author: M. S. Karnik

Bench: Dipankar Datta, M. S. Karnik

                                                                      906. wp 2270.21.doc

                Urmila Ingale

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally signed
         by URMILA
                                         CIVIL APPELLATE JURISDICTION
URMILA   PRAMOD
         INGALE
PRAMOD   Date:
INGALE
                                         WRIT PETITION NO. 2270 OF 2021
         2022.03.02
         19:01:40
         +0530



                                                     WITH
                                      INTERIM APPLICATION NO. 1736 OF 2021

                                Gaurav Ganesh Das Daga and ors.     .. Petitioners
                                     Vs.
                                Maharashtra Public Service
                                Commission and anr.                 ..Respondents

                                                       WITH
                                            WRIT PETITION ST. NO. 59 OF 2021

                                 Avinash Popat Ghadge               .. Petitioner
                                     Vs.
                                The state of Maharashtra            .. Respondent

                                                     WITH
                                           WRIT PETITION NO. 2663 OF 2021
                                                     WITH
                                      INTERIM APPLICATION NO. 1411 OF 2021
                                                     WITH
                                      INTERIM APPLICATION NO. 1412 OF 2021
                                                     WITH
                                      INTERIM APPLICATION NO. 2162 OF 2021
                                                     WITH
                                      INTERIM APPLICATION NO. 1413 OF 2021
                                                     WITH
                                      INTERIM APPLICATION NO. 1477 OF 2021
                                                     WITH
                                      INTERIM APPLICATION NO. 1478 OF 2021

                                Vikas Balwant Alase and ors.        .. Petitioners
                                     Vs.
                                Union of India and ors.             .. Respondents




                                                               1
                                            906. wp 2270.21.doc

                        WITH
          WRIT PETITION NO. 1054 OF 2021

Rahul Basavanappa Wale and ors.          .. Petitioners
      Vs.
The Maharashtra State Electricity
Distribution Co., Ltd. and anr.          .. Respondents

                      WITH
          WRIT PETITION NO. 4775 OF 2021

Pradipkumar Ankush Dhengale              .. Petitioners
     Vs.
State of Maharashtra and ors.       .. Respondents

                      WITH
        WRIT PETITION ST. NO. 7549 OF 2021

Rohit Yashwant Patil and ors.            .. Petitioners
     Vs.
Union of India and ors.                  .. Respondents

                      WITH
          WRIT PETITION NO. 4059 OF 2021

Dipak Tanaji Shevatkar and ors.          .. Petitioners
     Vs.
Union of India and ors.                  .. Respondents

                    WITH
        WRIT PETITION NO. 2512 OF 2021
                    WITH
   INTERIM APPLICATION ST. NO. 19721 OF 2021

Shital Suresh Bharate and anr.           .. Petitioners
      Vs.
The State of Maharashtra and anr.        .. Respondents




                                2
                                           906. wp 2270.21.doc

                      WITH
        WRIT PETITION NO. 2683 OF 2021

Surekha Sidraya Kulangi                 .. Petitioner
     Vs.
State of Maharashtra and ors.           .. Respondents

                     WITH
     WRIT PETITION ST. NO. 13088 OF 2021

Kulkarni Vaibhav Vijaykumar and ors.    .. Petitioners
     Vs.
Union of India and ors.                 .. Respondents

                      WITH
        WRIT PETITION NO. 4060 OF 2021

Chille Vinod Madhav and ors.            .. Petitioners
      Vs.
Union of India and ors.                 .. Respondents

                     WITH
        WRIT PETITION NO. 3770 OF 2021
                     WITH
    INTERIM APPLICATION ST. NO. 3588 OF 2022
                     WITH
     INTERIM APPLICATION NO. 3133 OF 2021

Yojana Shriniwas Kulkarni and ors.      .. Petitioners
     Vs.
Maharashtra Public Service Commission
and anr.                                .. Respondents

                      WITH
       WRIT PETITION ST. NO. 97609 OF 2020

Parmeshwar s/o Gangadhar Jadhav         .. Petitioner
     Vs.
The State of Maharashtra and anr.       .. Respondents



                                3
                                       906. wp 2270.21.doc

                      WITH
       WRIT PETITION ST. NO. 97757 OF 2020

Kailas Suresh Tambade and anr.      .. Petitioners
      Vs.
The State of Maharashtra and anr.   .. Respondents


                      WITH
       WRIT PETITION ST. NO. 98066 OF 2020

Hanumant s/o Babanrao Taware        .. Petitioner
     Vs.
The State of Maharashtra and anr.   .. Respondents

                      WITH
       WRIT PETITION ST. NO. 98300 OF 2020
                      WITH
      INTERIM APPLICATION ST. 1009 OF 2021

Nitin Balasaheb Mhaske and ors.     .. Petitioners
      Vs.
The State of Maharashtra and anr.   .. Respondents

                      WITH
       WRIT PETITION ST. NO. 98309 OF 2020

Praful Tanaji Ingole                .. Petitioner
     Vs.
The State of Maharashtra and anr.   .. Respondents



                      WITH
          WRIT PETITION NO. 3688 OF 2020

Mangesh s/o Prakash Garud           .. Petitioner
     Vs.
The State of Maharashtra and anr.   .. Respondents



                            4
                                       906. wp 2270.21.doc

                      WITH
          WRIT PETITION NO. 3689 OF 2020

Gunwant s/o Vasant Shinde           .. Petitioner
     Vs.
The State of Maharashtra and anr.   .. Respondents

                      WITH
          WRIT PETITION NO. 3690 OF 2020

Manoj Prabhakar Chavan              .. Petitioner
     Vs.
The State of Maharashtra and anr.   .. Respondents

                      WITH
          WRIT PETITION NO. 3691 OF 2020

Ravindra S/o Bajirao Aljankar       .. Petitioner
     Vs.
The State of Maharashtra and anr.   .. Respondents

                      WITH
          WRIT PETITION NO. 3692 OF 2020

Omkar S/o Digambarrao Bochre       .. Petitioner
     Vs.
The State of Maharashtra and anr.  .. Respondents
                          WITH
          WRIT PETITION NO. 3693 OF 2020

Pradip S/o Dnyanoba Zate           .. Petitioner
     Vs.
The State of Maharashtra and anr.  .. Respondents
                          WITH
          WRIT PETITION NO. 3694 OF 2020

Sonaji S/o Dnyaneshwar Jadhav       .. Petitioner
     Vs.
The State of Maharashtra and anr.   .. Respondents



                            5
                                          906. wp 2270.21.doc

                      WITH
          WRIT PETITION NO. 3695 OF 2020

Avinash S/o Dattatray Awad             .. Petitioner
     Vs.
The State of Maharashtra and anr.      .. Respondents

                      WITH
          WRIT PETITION NO. 3696 OF 2020

Abhijeet S/o Balaji Khadke             .. Petitioner
     Vs.
The State of Maharashtra and anr.      .. Respondents

                      WITH
          WRIT PETITION NO. 3697 OF 2020

Vikas S/o Bhimrav Kale             .. Petitioner
     Vs.
The State of Maharashtra and anr.  .. Respondents
                          WITH
          WRIT PETITION NO. 3698 OF 2020

Rohit S/o Sagar Kadam              .. Petitioner
     Vs.
The State of Maharashtra and anr.  .. Respondents
                            WITH
          WRIT PETITION NO. 3699 OF 2020

Gajanan S/o Vikram Kadam               .. Petitioner
     Vs.
 The State of Maharashtra and anr.      .. Respondents

                      WITH
          WRIT PETITION NO. 3700 OF 2020

Chandraprakash S/o Shyamsunder Patil   .. Petitioner
     Vs.
The State of Maharashtra and anr.      .. Respondents



                            6
                                       906. wp 2270.21.doc

                      WITH
          WRIT PETITION NO. 3701 OF 2020

Purshottam S/o Kamlakar Shinde     .. Petitioner
     Vs.
The State of Maharashtra and anr.  .. Respondents
                          WITH
          WRIT PETITION NO. 3702 OF 2020

Govind S/o Dnyanoba Khatal          .. Petitioner
     Vs.
The State of Maharashtra and anr.   .. Respondents

                      WITH
          WRIT PETITION NO. 3703 OF 2020

Ram S/o Sheshrao Kolhe             .. Petitioner
     Vs.
The State of Maharashtra and anr.  .. Respondents
                          WITH
          WRIT PETITION NO. 3704 OF 2020

Parmeshwar S/o Sanjay Bhalke       .. Petitioner
     Vs.
The State of Maharashtra and anr.  .. Respondents
                          WITH
          WRIT PETITION NO. 8099 OF 2021

Gopal Nagnath Pardeshi and ors.     .. Petitioners
     Vs.
The State of Maharashtra and anr.   .. Respondents


                     WITH
      INTERIM APPLICATION NO. 3565 OF 2021

Santosh S/o Vasantrao Padamwar      .. Petitioner
     Vs.
Avinash s/o Dattatraya Awd          .. Respondent



                            7
                                            906. wp 2270.21.doc

                     WITH
      INTERIM APPLICATION NO. 3588 OF 2021


Rohit S/o Yashwant Patil and ors.        .. Petitioners
     Vs.
Ram s/o Sheshrao Kolhe and ors.          .. Respondents

                     WITH
      INTERIM APPLICATION NO. 3658 OF 2021


Amol Ram Kate                            .. Petitioner
     Vs.
Union of India                           .. Respondent
                      WITH
          WRIT PETITION NO. 8636 OF 2021

Shubham S/o Dineshchandra Mishra         .. Petitioner
     Vs.
The State of Maharashtra and anr.        .. Respondents

                      ------------
Mr. Sayyed Tauseef a/w Mr Hassan Khan for Petitioner in
WP/2270/2021,     WP/2663/2021,     WP(ST)/7549/2021,
WP/4059/2021,    WP/2683/2021,     WP(ST)/13088/2021,
WP/4060/2021, WP/3770/2021.

Mr. Kiran Gandhi for Little and Co. for Petitioner in
WP/1054/2021   for   Applicant  in  IA/1477/2021   in
WP/2663/2021 and for Resp No.1in WP/2663/2021 and for
Resp No.2 in WP(ST)98066/2020, WP(ST)/98300/2020,
WP(ST)/98309/2020.

Ms. Snehal Jadhav for Petitioner in WP(ST)/97609/2020,
Mr. Asmit Agarwal a/w Mr Vishal Hegde i/b Vishal Kadam for
Petitioner    in      WP/2512/2021,         WP/3690/2020,
WP/3691/2020,         WP/3692/2020,         WP/3696/2020,


                             8
                                               906. wp 2270.21.doc

WP/3697/2020,     WP/3699/2020,      WP/3700/2020,
WP/3701/2020,   WP/3702/2020    and   Applicant in
IA/1413/2021 in WP/2663/2021, IA(ST)/19721/2021 in
WP/2512/2021.

Mr. Rahul P. Kasbekar i/b Mr. Surel S. Shah for Petitioner in
WP/4775/2021.

Mr Neel Helekar a/w Mr P. Khosla for Resp No.1 in
WP/2663/2021.

Mr. Omkar Kulkarni for Applicant in IA/2162/2021 in
WP/2663/2021.

Mr. Satish B. Talekar i/b Talekar and Associate for Applicant
in IA(ST)/3588/2020 in WP/3770/2021.

Mr.Dashrath   Dube     a/w    Mr   Rupes        Dubey        for
Respondent/Union of India in WP/7549/2021.

Senior Advocate Mr. V.A. Thorat Special Counsel a/w Mr P.P.
Kakade Government Pleader a/w Mr. S.S. Panchpor, AGP for
State
                        ------------
               CORAM : DIPANKAR DATTA, CJ &
                          M. S. KARNIK, J.
                DATE     : MARCH 2, 2022

P.C. :

Stand over to Friday next (March 4, 2022).

(M. S. KARNIK, J.) (CHIEF JUSTICE) 9