Bombay High Court
Gaurav Ganesh Das Daga And Ors vs Maharashtra Public Service Commission ... on 2 March, 2022
Author: M. S. Karnik
Bench: Dipankar Datta, M. S. Karnik
906. wp 2270.21.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
by URMILA
CIVIL APPELLATE JURISDICTION
URMILA PRAMOD
INGALE
PRAMOD Date:
INGALE
WRIT PETITION NO. 2270 OF 2021
2022.03.02
19:01:40
+0530
WITH
INTERIM APPLICATION NO. 1736 OF 2021
Gaurav Ganesh Das Daga and ors. .. Petitioners
Vs.
Maharashtra Public Service
Commission and anr. ..Respondents
WITH
WRIT PETITION ST. NO. 59 OF 2021
Avinash Popat Ghadge .. Petitioner
Vs.
The state of Maharashtra .. Respondent
WITH
WRIT PETITION NO. 2663 OF 2021
WITH
INTERIM APPLICATION NO. 1411 OF 2021
WITH
INTERIM APPLICATION NO. 1412 OF 2021
WITH
INTERIM APPLICATION NO. 2162 OF 2021
WITH
INTERIM APPLICATION NO. 1413 OF 2021
WITH
INTERIM APPLICATION NO. 1477 OF 2021
WITH
INTERIM APPLICATION NO. 1478 OF 2021
Vikas Balwant Alase and ors. .. Petitioners
Vs.
Union of India and ors. .. Respondents
1
906. wp 2270.21.doc
WITH
WRIT PETITION NO. 1054 OF 2021
Rahul Basavanappa Wale and ors. .. Petitioners
Vs.
The Maharashtra State Electricity
Distribution Co., Ltd. and anr. .. Respondents
WITH
WRIT PETITION NO. 4775 OF 2021
Pradipkumar Ankush Dhengale .. Petitioners
Vs.
State of Maharashtra and ors. .. Respondents
WITH
WRIT PETITION ST. NO. 7549 OF 2021
Rohit Yashwant Patil and ors. .. Petitioners
Vs.
Union of India and ors. .. Respondents
WITH
WRIT PETITION NO. 4059 OF 2021
Dipak Tanaji Shevatkar and ors. .. Petitioners
Vs.
Union of India and ors. .. Respondents
WITH
WRIT PETITION NO. 2512 OF 2021
WITH
INTERIM APPLICATION ST. NO. 19721 OF 2021
Shital Suresh Bharate and anr. .. Petitioners
Vs.
The State of Maharashtra and anr. .. Respondents
2
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WITH
WRIT PETITION NO. 2683 OF 2021
Surekha Sidraya Kulangi .. Petitioner
Vs.
State of Maharashtra and ors. .. Respondents
WITH
WRIT PETITION ST. NO. 13088 OF 2021
Kulkarni Vaibhav Vijaykumar and ors. .. Petitioners
Vs.
Union of India and ors. .. Respondents
WITH
WRIT PETITION NO. 4060 OF 2021
Chille Vinod Madhav and ors. .. Petitioners
Vs.
Union of India and ors. .. Respondents
WITH
WRIT PETITION NO. 3770 OF 2021
WITH
INTERIM APPLICATION ST. NO. 3588 OF 2022
WITH
INTERIM APPLICATION NO. 3133 OF 2021
Yojana Shriniwas Kulkarni and ors. .. Petitioners
Vs.
Maharashtra Public Service Commission
and anr. .. Respondents
WITH
WRIT PETITION ST. NO. 97609 OF 2020
Parmeshwar s/o Gangadhar Jadhav .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
3
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WITH
WRIT PETITION ST. NO. 97757 OF 2020
Kailas Suresh Tambade and anr. .. Petitioners
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION ST. NO. 98066 OF 2020
Hanumant s/o Babanrao Taware .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION ST. NO. 98300 OF 2020
WITH
INTERIM APPLICATION ST. 1009 OF 2021
Nitin Balasaheb Mhaske and ors. .. Petitioners
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION ST. NO. 98309 OF 2020
Praful Tanaji Ingole .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3688 OF 2020
Mangesh s/o Prakash Garud .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
4
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WITH
WRIT PETITION NO. 3689 OF 2020
Gunwant s/o Vasant Shinde .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3690 OF 2020
Manoj Prabhakar Chavan .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3691 OF 2020
Ravindra S/o Bajirao Aljankar .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3692 OF 2020
Omkar S/o Digambarrao Bochre .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3693 OF 2020
Pradip S/o Dnyanoba Zate .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3694 OF 2020
Sonaji S/o Dnyaneshwar Jadhav .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
5
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WITH
WRIT PETITION NO. 3695 OF 2020
Avinash S/o Dattatray Awad .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3696 OF 2020
Abhijeet S/o Balaji Khadke .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3697 OF 2020
Vikas S/o Bhimrav Kale .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3698 OF 2020
Rohit S/o Sagar Kadam .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3699 OF 2020
Gajanan S/o Vikram Kadam .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3700 OF 2020
Chandraprakash S/o Shyamsunder Patil .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
6
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WITH
WRIT PETITION NO. 3701 OF 2020
Purshottam S/o Kamlakar Shinde .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3702 OF 2020
Govind S/o Dnyanoba Khatal .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3703 OF 2020
Ram S/o Sheshrao Kolhe .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 3704 OF 2020
Parmeshwar S/o Sanjay Bhalke .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
WRIT PETITION NO. 8099 OF 2021
Gopal Nagnath Pardeshi and ors. .. Petitioners
Vs.
The State of Maharashtra and anr. .. Respondents
WITH
INTERIM APPLICATION NO. 3565 OF 2021
Santosh S/o Vasantrao Padamwar .. Petitioner
Vs.
Avinash s/o Dattatraya Awd .. Respondent
7
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WITH
INTERIM APPLICATION NO. 3588 OF 2021
Rohit S/o Yashwant Patil and ors. .. Petitioners
Vs.
Ram s/o Sheshrao Kolhe and ors. .. Respondents
WITH
INTERIM APPLICATION NO. 3658 OF 2021
Amol Ram Kate .. Petitioner
Vs.
Union of India .. Respondent
WITH
WRIT PETITION NO. 8636 OF 2021
Shubham S/o Dineshchandra Mishra .. Petitioner
Vs.
The State of Maharashtra and anr. .. Respondents
------------
Mr. Sayyed Tauseef a/w Mr Hassan Khan for Petitioner in
WP/2270/2021, WP/2663/2021, WP(ST)/7549/2021,
WP/4059/2021, WP/2683/2021, WP(ST)/13088/2021,
WP/4060/2021, WP/3770/2021.
Mr. Kiran Gandhi for Little and Co. for Petitioner in
WP/1054/2021 for Applicant in IA/1477/2021 in
WP/2663/2021 and for Resp No.1in WP/2663/2021 and for
Resp No.2 in WP(ST)98066/2020, WP(ST)/98300/2020,
WP(ST)/98309/2020.
Ms. Snehal Jadhav for Petitioner in WP(ST)/97609/2020,
Mr. Asmit Agarwal a/w Mr Vishal Hegde i/b Vishal Kadam for
Petitioner in WP/2512/2021, WP/3690/2020,
WP/3691/2020, WP/3692/2020, WP/3696/2020,
8
906. wp 2270.21.doc
WP/3697/2020, WP/3699/2020, WP/3700/2020,
WP/3701/2020, WP/3702/2020 and Applicant in
IA/1413/2021 in WP/2663/2021, IA(ST)/19721/2021 in
WP/2512/2021.
Mr. Rahul P. Kasbekar i/b Mr. Surel S. Shah for Petitioner in
WP/4775/2021.
Mr Neel Helekar a/w Mr P. Khosla for Resp No.1 in
WP/2663/2021.
Mr. Omkar Kulkarni for Applicant in IA/2162/2021 in
WP/2663/2021.
Mr. Satish B. Talekar i/b Talekar and Associate for Applicant
in IA(ST)/3588/2020 in WP/3770/2021.
Mr.Dashrath Dube a/w Mr Rupes Dubey for
Respondent/Union of India in WP/7549/2021.
Senior Advocate Mr. V.A. Thorat Special Counsel a/w Mr P.P.
Kakade Government Pleader a/w Mr. S.S. Panchpor, AGP for
State
------------
CORAM : DIPANKAR DATTA, CJ &
M. S. KARNIK, J.
DATE : MARCH 2, 2022 P.C. :
Stand over to Friday next (March 4, 2022).
(M. S. KARNIK, J.) (CHIEF JUSTICE) 9