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Union of India - Section

Section 29 in The Tea Rules, 1954

29. Copy of Accounts of quota to be furnished to Tea Estates. - A copy of the account of export quotas maintained by the Board under sub-section (1) of Section 23 of the Act shall be furnished, on application, to the owner of a tea estate or sub-division of a tea estate who shall be required to pay a fee of Rs.1 in respect of each copy required.