Section 19(2)(a) in The Goa Tax on Entry of Goods Act, 2000

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Goa - Subsection

Section 19(2)(a) in The Goa Tax on Entry of Goods Act, 2000

(a)one and half percent of the amount of tax remaining unpaid for each month or for part thereof, for the first three months after the expiry of the time prescribed under sub-section (1); and

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State of Goa - Subsection

Section 19(2)(a) in The Goa Tax on Entry of Goods Act, 2000