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Calcutta High Court (Appellete Side)

Akb Eastern Coalfields Ltd vs Dilip Singh & Ors on 14 May, 2015

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

                                     1


 11   14.5.15                       M.A.T. 772 of 2015
akb                                      Eastern Coalfields Ltd.
                                                -Versus-
                                           Dilip Singh & Ors.

                Mr.   Riju Ghosal
                Mr.   Rajarshi Dutta
                Mr.   Subhankar Prasad
                Mr.   Partha Basu
                Mr.   Nikhil Kumar Roy
                Mr.   Pradiptya Basu                  ...For the appellant

                Mr. Swapan Kuamr Banerjee             ...For the Respondents

Re.: C.A.N. 4921 of 2015 (Stay). Affidavit-of-service filed in Court today be kept with the record.

The matter is adjourned for the day.

( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )