Calcutta High Court (Appellete Side)
Akb Eastern Coalfields Ltd vs Dilip Singh & Ors on 14 May, 2015
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1
11 14.5.15 M.A.T. 772 of 2015
akb Eastern Coalfields Ltd.
-Versus-
Dilip Singh & Ors.
Mr. Riju Ghosal
Mr. Rajarshi Dutta
Mr. Subhankar Prasad
Mr. Partha Basu
Mr. Nikhil Kumar Roy
Mr. Pradiptya Basu ...For the appellant
Mr. Swapan Kuamr Banerjee ...For the Respondents
Re.: C.A.N. 4921 of 2015 (Stay). Affidavit-of-service filed in Court today be kept with the record.
The matter is adjourned for the day.
( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )