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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(XV) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(XV)receive benefactions, donations and gifts and to acquire, hold, maintain and dispose off any property movable or immovable, including trust property to the benefit of the University;