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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3) in The All India Council For Technical Education Act, 1987

(3)On the expiration of the period of supersession specified in the notification issued under sub-section (1), the Central Government may-
(a)extend the period of supersession for such further period as it may consider necessary, or
(b)reconstitute the Council in the manner provided in section 3.