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State of Jharkhand - Section

Section 184 in Bihar Education Code, 1961

184. Examination and assessment.

- The final examination at the end of the course will be called the Diploma in Education Examination. It will be held in two parts. The practical part consists of (a) training in community life activities, (b) training in craft, (c) training in teaching practice. The theoretical part comprises of (a) principles of Education and School Organisation, (b) Educational Psychology and Health Education, (c) Methods of training, and (d) Current Educational problems.