Delhi High Court - Orders
Suninder Sandha vs Jyoti Paul & Ors on 18 October, 2022
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~16 to 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 475/2019 & CRL.M.A. 2056/2019 (stay)
SUNINDER SANDHA ..... Petitioner
Through: Mr. Jatin Sehgal, Mr. Raymon Singh,
Mr. Aamir and Mr. Arsh, Advocates.
versus
JYOTI PAUL & ORS ..... Respondents
Through: Ms. Pinki Kumari, Advocate for R-1.
Mr. Adit S. Pujari and Mr. Maitreya
Subramaniam, Advocates for R-2 to
4.
17
+ CRL.M.C. 487/2019
SUNINDER SANDHA ..... Petitioner
Through: Mr. Jatin Sehgal, Mr. Raymon Singh,
Mr. Aamir and Mr. Arsh, Advocates.
versus
SAUMYA ADLAKHA & ORS ..... Respondents
Through: Ms. Pinki Kumari, Advocate for R-1.
Mr. Adit S. Pujari and Mr. Maitreya
Subramaniam, Advocates for R-2 to
4.
18
+ CRL.M.C. 488/2019 & CRL.M.A. 2103/2019 (stay)
SUNINDER SANDHA ..... Petitioner
Through: Mr. Jatin Sehgal, Mr. Raymon Singh,
Mr. Aamir and Mr. Arsh, Advocates.
versus
JYOTI PAUL & ORS ..... Respondents
Through: Ms. Pinki Kumari, Advocate for R-1.
Mr. Adit S. Pujari and Mr. Maitreya
Subramaniam, Advocates for R-2 to
4.
Signature Not Verified
Digitally Signed
By:JITENDRA
Signing Date:27.10.2022
15:41:03
19
+ CRL.M.C. 489/2019
SUNINDER SANDHA ..... Petitioner
Through: Mr. Jatin Sehgal, Mr. Raymon Singh,
Mr. Aamir and Mr. Arsh, Advocates.
versus
SAUMYA ADLAKHA & ORS ..... Respondents
Through: Ms. Pinki Kumari, Advocate for R-1.
Mr. Adit S. Pujari and Mr. Maitreya
Subramaniam, Advocates for R-2 to
4.
20
+ CRL.M.C. 490/2019 & CRL.M.A. 2107/2019 (stay)
SUNINDER SANDHA ..... Petitioner
Through: Mr. Jatin Sehgal, Mr. Raymon Singh,
Mr. Aamir and Mr. Arsh, Advocates.
versus
SAUMYA ADLAKHA & ORS ..... Respondents
Through: Ms. Pinki Kumari, Advocate for R-1.
Mr. Adit S. Pujari and Mr. Maitreya
Subramaniam, Advocates for R-2 to
4.
21
+ CRL.M.C. 492/2019 & CRL.M.A. 2113/2019 (stay)
SUNINDER SANDHA ..... Petitioner
Through: Mr. Jatin Sehgal, Mr. Raymon Singh,
Mr. Aamir and Mr. Arsh, Advocates.
versus
SAUMYA ADLAKHA & ORS ..... Respondents
Through: Ms. Pinki Kumari, Advocate for R-1.
Mr. Adit S. Pujari and Mr. Maitreya
Subramaniam, Advocates for R-2 to
4.
22
+ CRL.M.C. 501/2019 & CRL.M.A. 2136/2019 (stay)
Signature Not Verified
Digitally Signed
By:JITENDRA
Signing Date:27.10.2022
15:41:03
SUNINDER SANDHA ..... Petitioner
Through: Mr. Jatin Sehgal, Mr. Raymon Singh,
Mr. Aamir and Mr. Arsh, Advocates.
versus
JYOTI PAUL & ORS ..... Respondents
Through: Ms. Pinki Kumari, Advocate for R-1.
Mr. Adit S. Pujari and Mr. Maitreya
Subramaniam, Advocates for R-2 to
4.
CORAM:
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 18.10.2022
1. Ms. Pinki Kumari, Advocate appearing on behalf of the respondent no. 1 seeks adjournment on the ground that the main counsel Mr. M.S. Bammi is not available today.
2. List on 13th March, 2023 in the category of "Final Hearing".
3. Interim orders to continue.
SUDHIR KUMAR JAIN, J OCTOBER 18, 2022 N/SD Signature Not Verified Digitally Signed By:JITENDRA Signing Date:27.10.2022 15:41:03