Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Suninder Sandha vs Jyoti Paul & Ors on 18 October, 2022

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                          $~16 to 22
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CRL.M.C. 475/2019 & CRL.M.A. 2056/2019 (stay)
                               SUNINDER SANDHA                             ..... Petitioner
                                               Through: Mr. Jatin Sehgal, Mr. Raymon Singh,
                                                         Mr. Aamir and Mr. Arsh, Advocates.
                                               versus

                               JYOTI PAUL & ORS                              ..... Respondents
                                             Through:      Ms. Pinki Kumari, Advocate for R-1.
                                                           Mr. Adit S. Pujari and Mr. Maitreya
                                                           Subramaniam, Advocates for R-2 to
                                                           4.
                          17
                          +    CRL.M.C. 487/2019
                               SUNINDER SANDHA                                ..... Petitioner
                                               Through:    Mr. Jatin Sehgal, Mr. Raymon Singh,
                                                           Mr. Aamir and Mr. Arsh, Advocates.
                                               versus

                               SAUMYA ADLAKHA & ORS                   ..... Respondents
                                          Through: Ms. Pinki Kumari, Advocate for R-1.
                                                    Mr. Adit S. Pujari and Mr. Maitreya
                                                    Subramaniam, Advocates for R-2 to
                                                    4.
                          18
                          +    CRL.M.C. 488/2019 & CRL.M.A. 2103/2019 (stay)
                               SUNINDER SANDHA                               ..... Petitioner
                                               Through: Mr. Jatin Sehgal, Mr. Raymon Singh,
                                                         Mr. Aamir and Mr. Arsh, Advocates.
                                               versus

                               JYOTI PAUL & ORS                              ..... Respondents
                                             Through:      Ms. Pinki Kumari, Advocate for R-1.
                                                           Mr. Adit S. Pujari and Mr. Maitreya
                                                           Subramaniam, Advocates for R-2 to
                                                           4.



Signature Not Verified
Digitally Signed
By:JITENDRA
Signing Date:27.10.2022
15:41:03
                           19
                          +    CRL.M.C. 489/2019
                               SUNINDER SANDHA                                ..... Petitioner
                                               Through:    Mr. Jatin Sehgal, Mr. Raymon Singh,
                                                           Mr. Aamir and Mr. Arsh, Advocates.
                                               versus

                               SAUMYA ADLAKHA & ORS                   ..... Respondents
                                          Through: Ms. Pinki Kumari, Advocate for R-1.
                                                    Mr. Adit S. Pujari and Mr. Maitreya
                                                    Subramaniam, Advocates for R-2 to
                                                    4.
                          20
                          +    CRL.M.C. 490/2019 & CRL.M.A. 2107/2019 (stay)
                               SUNINDER SANDHA                               ..... Petitioner
                                               Through: Mr. Jatin Sehgal, Mr. Raymon Singh,
                                                         Mr. Aamir and Mr. Arsh, Advocates.
                                               versus

                               SAUMYA ADLAKHA & ORS                   ..... Respondents
                                          Through: Ms. Pinki Kumari, Advocate for R-1.
                                                    Mr. Adit S. Pujari and Mr. Maitreya
                                                    Subramaniam, Advocates for R-2 to
                                                    4.
                          21
                          +    CRL.M.C. 492/2019 & CRL.M.A. 2113/2019 (stay)
                               SUNINDER SANDHA                              ..... Petitioner
                                               Through: Mr. Jatin Sehgal, Mr. Raymon Singh,
                                                         Mr. Aamir and Mr. Arsh, Advocates.
                                               versus

                               SAUMYA ADLAKHA & ORS                   ..... Respondents
                                          Through: Ms. Pinki Kumari, Advocate for R-1.
                                                    Mr. Adit S. Pujari and Mr. Maitreya
                                                    Subramaniam, Advocates for R-2 to
                                                    4.
                          22
                          +    CRL.M.C. 501/2019 & CRL.M.A. 2136/2019 (stay)



Signature Not Verified
Digitally Signed
By:JITENDRA
Signing Date:27.10.2022
15:41:03
                                 SUNINDER SANDHA                                   ..... Petitioner
                                             Through:          Mr. Jatin Sehgal, Mr. Raymon Singh,
                                                               Mr. Aamir and Mr. Arsh, Advocates.
                                                   versus

                                JYOTI PAUL & ORS                                 ..... Respondents
                                              Through:         Ms. Pinki Kumari, Advocate for R-1.
                                                               Mr. Adit S. Pujari and Mr. Maitreya
                                                               Subramaniam, Advocates for R-2 to
                                                               4.

                                CORAM:
                                HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                                             ORDER

% 18.10.2022

1. Ms. Pinki Kumari, Advocate appearing on behalf of the respondent no. 1 seeks adjournment on the ground that the main counsel Mr. M.S. Bammi is not available today.

2. List on 13th March, 2023 in the category of "Final Hearing".

3. Interim orders to continue.

SUDHIR KUMAR JAIN, J OCTOBER 18, 2022 N/SD Signature Not Verified Digitally Signed By:JITENDRA Signing Date:27.10.2022 15:41:03