Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 729 in Criminal Courts - Rules and Orders 729. Each prisoner shall be supplied with a tarat patti and blanket. With the permission of the officer in charge he may bring his own bedding and use it.
