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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(viii) in Meghalaya Rural Employment Guarantee Scheme, 2006

(viii)The PO shall scrutinize the annual plan received from the VEC for its technical feasibility and satisfy himself / herself that the plan meets the likely demand for employment based on the registrations and previous experience.