Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(c) in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955 (c)Permanent physical disability, which renders him unfit to manage the grant properly or to give effect to the conditions of this statement.
