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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(j) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(j)the principles for determining holding capacity of vending zones and the manner of undertaking comprehensive digitalized photo census and survey of the exiting number of street vendors with the assistance of experts for the purpose of accommodating street vendors within the holding capacity of the vending zones;