Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] State of Tamilnadu - Subsection Section 125(iii) in Tamil Nadu Educational Rules (iii)If a student dies or becomes invalid or insane and becomes incapable of doing work as a teacher after completion of the training course, the fulfillment of the terms of the bond will become inoperative.,