Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(1) in The Maharashtra Advocates Welfare Fund Regulations, 1983 (1)The Bar Council shall pay to the Fund part of the application fee collected during a financial year before the 30th June of the succeeding financial year.
