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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(vii) in Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules, 2018

(vii)Building plan (Blue Print) approved by the Competent Authority should be produced with "master plan", for the entire institutional complex with the details of the plinth area including area of Class rooms, Moot Court Hall, Administrative block, Library, Hostel etc.,