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[Cites 0, Cited by 0] [Section 19(12)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(12)(a) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(a)All old age homes shall apply for renewal of Registration Certificates as prescribed at Rule 19 (4) 1 (a), 60 days prior to date of expiry of Registration Certificate.