Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

Kandhamal Boudh Hist Higher vs State Of Odisha & Another .... Opp. ... on 14 December, 2021

Author: M.S. Sahoo

Bench: M.S. Sahoo

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) No. 32028 of 2021

            Kandhamal Boudh HIST Higher            ....           Petitioner
            Secondary School, Butupalliu,
            Boudh

                                   Mr. S.K. Sarangi, Advocate

                                   -versus-
            State of Odisha & another              ....        Opp. Parties

                                   Mr. D. Mohapatra, Standing Counsel for
                                   School and Mass Education Department

                                   Mr. S.B. Jena, Advocate for O.P. No.2-
                                   CHSE

                                     CORAM:
                               JUSTICE M.S. SAHOO

                                 ORDER

Order No. 14.12.2021

06. This matter is taken up through hybrid mode.

Heard Mr. Sudip Ku. Sarangi, learned counsel appearing along with Mr. Santanu Ku. Sarangi, learned counsel for the petitioner and Mr. S.B. Jena, learned counsel for opposite party no.2-CHSE.

Mr. Jena, learned counsel for CHSE submits that he has received copies, as such may be granted some more time to obtain instruction in the matter. List the matter on 21.12.2021.

(M.S. Sahoo) Judge RJ