Orissa High Court
Kandhamal Boudh Hist Higher vs State Of Odisha & Another .... Opp. ... on 14 December, 2021
Author: M.S. Sahoo
Bench: M.S. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 32028 of 2021
Kandhamal Boudh HIST Higher .... Petitioner
Secondary School, Butupalliu,
Boudh
Mr. S.K. Sarangi, Advocate
-versus-
State of Odisha & another .... Opp. Parties
Mr. D. Mohapatra, Standing Counsel for
School and Mass Education Department
Mr. S.B. Jena, Advocate for O.P. No.2-
CHSE
CORAM:
JUSTICE M.S. SAHOO
ORDER
Order No. 14.12.2021
06. This matter is taken up through hybrid mode.
Heard Mr. Sudip Ku. Sarangi, learned counsel appearing along with Mr. Santanu Ku. Sarangi, learned counsel for the petitioner and Mr. S.B. Jena, learned counsel for opposite party no.2-CHSE.
Mr. Jena, learned counsel for CHSE submits that he has received copies, as such may be granted some more time to obtain instruction in the matter. List the matter on 21.12.2021.
(M.S. Sahoo) Judge RJ