Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92CC(9)] [Section 92CC] [Entire Act] Union of India - Subsection Section 92CC(9)(a) in The Income Tax Act, 1961 (a)arm's length price or specify the manner in which the arm's length price shall be determined in relation to the international transaction entered into by the person;