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State of Punjab - Section

Section 823 in Punjab Jail Manual, 1996

823. Constituents of condiments.

- The condiments to be issued daily to all prisoners throughout the year, shall consist of the following articles in the proportions stated, the quantities given are those for one native prisoner :-
Turmeric .. 2 gms
Chillies .. 2 gms
Garlic .. 2 gms
Onion .. 8 gms
Coriander .. 2 gms.
    16 gms
If turmeric is not supplied, the other three ingredients may be increased, but the portion of chillies should never exceed 2 gms. per prisoner.