Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 9 in University of Petroleum and Energy Studies Act, 2003

9. University open to all classes, castes, creed and gender.

- The University shall be open to all persons irrespective of class, creed or gender :-Provided that nothing in this section shall be deemed to prevent the University from making special provisions for admission to students of the State of Uttaranchal, Provided further that nothing in this section shall be deemed to requires the University or Constituent college or Regional Centres or Study Centres or Career Academy Centres admit in any course of study a larger number of students that may he determined by the Statutes,