Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22D(2)] [Section 22D] [Entire Act] State of Maharashtra - Subsection Section 22D(2)(a) in Maharashtra Police Act (a)to advise and make recommendations to the State Government regarding the posting and transfer of Police Officers and the State Government shall give due weight to its recommendations;