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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(d) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(d)any other banking institution referred to in section 51 of the Banking. Regulation Act, 1949 (10 of 1949);