Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(ff) in The Jammu and Kashmir Fisheries Act, 1960 (1903 A. D.)

(ff)[ whoever is found capturing or in possession of Mirror Carp below [five inches] [Clause (ff) inserted by Act IX of 1956.] in length save under a permit issued by the Director Fish Preservation; ]