Patna High Court - Orders
Om Prakash Bharti @ Om Prakash Sharma vs Jai Prakash Sharma And Ors on 22 January, 2019
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.95 of 2019
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Om Prakash Bharti @ Om Prakash Sharma
... ... Appellant/s
Versus
Jai Prakash Sharma and Ors
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Sunil Kumar, Advocate
For the Respondent/s : Mr. Sunil Kumar Pandey, Advocate
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CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
2 22-01-2019Heard learned counsel for the petitioner.
Learned counsel appearing for respondent no.13 prays for two weeks time in order to enable him to file counter affidavit in the matter.
As prayed for, put up on 05.02.2019.
(Ashwani Kumar Singh, J) Sanjeet/-
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