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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(5) in The Orissa Municipal Corporation Rules, 2004

(5)In the matter of taking disciplinary action against an employee in Corporation Service the procedure laid down in the Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 shall be followed.