Rajasthan High Court - Jaipur
Shri Pushkar Gau Aadi Pashushala vs Smt Narayani Devi And Ors on 5 July, 2018
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No.13825/2018
Shri Pushkar Gau Aadi Pashushala, Registered through its
President Shri Manak Chand Sisodia Son Of Late Shri Pukhraj Ji
Sisodia and Secretary Shri Laxminarayan Hatuka Son Of Late
Shri Laduram Ji Hatuka Anasagar Ghati, Pushkar Road, Ajmer.
----Petitioner
Versus
1. Smt Narayani Devi D/o Late Shri Durgashankar
2. Smt Muli Devi D/o Late Shri Durgashankar
3. Shri Pushkar Narayan son of Smt. Jashoda Devi
4. Shri Nauratmal Son of Smt. Jashoda Devi
5. Shri Om Prakash Son of Smt. Jashoda Devi
6. Smt. Chhagani Devi D/o Smt. Jashoda Devi
7. Smt. Anju D/o Late Shri Maggi Devi.
8. Shri Damodar Son of Late Shri Maggi Devi
All by Caste Brahmin Parashar Resident Of Baldauji Ka Mandir,
Kapda Bazar, Badi Basti, Pushkar 305022 District Ajmer.
9. Shri Kamal Pathak son of Shri Bharunarayan Ji Pathak by
caste, Brahmin (Parhak) Resident of Near Brahm Chowk, Badi
Basti, Pushkar Tehsil Pushkar District Ajmer
10. Shri Ashish Kumar Ramawat son of Shri Satyanarayan Ji
Ramawat by caste Sad Vaishnav Resident of Rangnath Mandir,
Chhoti Basti, Pushkar Tehsil, Pushkar District Ajmer
11. Shri Satyanaryan Ramawat son of Shri Bankatlal Ji By
caste Sad Vaishnav resident of Rangnath Mandir, Chhoti Basti,
Pushkar Tehsil, Pushkar District Ajmer
12. Shri Akhil Bhartiya Sikhwal Brahmin Mahasabha Trust
Pushkar District Ajmer Rajasthan through:-
12/1 President Shri Sampatlal Kandoi son of late Shri
Anantram resident Mundwa Tehsil Mudwa District Nagaur at
present resident of F.88, Shyamnagar, Ajmer Road Ward No.11,
Sodala, Jaipur.
12/2 General Secretary, Shri Shivraj Purohit son of Shri
Badrilal resident of Village Motada District Bhilwara at present
resident of G.C. 50, Naya Bapunagar, District Bhilwara
12/3 Vice President-Shri Chaturbhuj Tiwari Son of Shri
Bansilal resident of Medta City, District Nagaur, At present
(2 of 3) [CW-13825/2018]
resident of opposite Shri Ram Public School, Sikhwalon Ka
Mohalla, Medta City, District Nagaur.
12/4 Vice President- Shri Jagdish Mandliya Son of Shri
Shriram Ji President of Village Kaliyas district Bhilwara at
present resident of 454, Sardar Bazar, Village Kaliyas Tehsil and
district Bhilwara.
12/5 Treasurer- Shri Ramgopal Ojha Son of Shri Rambabu
Ojha Ajmer at present resident 631/44, Shivnagar, Gali No. 4,
Faisagar Road, Ajmer.
12/6 Member- Shri Satyanarayan Pandya Son of Shri
Chhaganlal Bhilwara at present resident of 5-A-26, Near Shivaji
Garden, R.C. Vyas Colony, Bhilwara.
12/7 Member-Shri Ramesh Tiwari Son of Shri Bardichand
Tiwari resident Village Hilen district Bhilwara at present House
No. 201, Heelln Ohahend, Bhilwara.
12/8 Member- Shri Amarchand Vyas Son of Shri Prathviram
Vyas, Bhilwara at present resident of 11/749, Charch Road, Ajad
Nagar, Bhilwara.
12/9 Member- Shri Babulal Son of Shri Gangaram resident of
Surat, Gujarat resident of 139-2, Momai Nagar, Society Pole,
Puna 394211 Tale Chorayasi Taluka district Surat (Gujarat).
12/10 Member- Shri Ramprasad Upadhyaya Son of Shri
Rampal resident of Bhilwara at present 2288, Sanganer Road,
From Ansari Ki Gali to Petrol Pump Ward No. 40, Bhilwara.
12/11 Member- Shri Tejmal Pandya Son of Shri Bhuralal
Pandya resident of Jasnagar, Bhilwara at present Near U.I.T.
Quarter, Bhilwara.
12/12 Member- Shri Madhavlal Vyas Son of Shri Mohanlal
Vyas resident of Bhilwara at present 161, Sanjay Colony,
Bhilwara.
12/13 Member- Shri Narayanlal Vyas Son of Shri Mangilal
Vyas Bhilwara at present House No. 271-15, Permanand
Bhawan, Ward No. 17, Bhilwara.
12/14 Member- Shri Harishankar Pandya Son of Shri
Jagdishchand Pandya resident of Chittoar district Chittorgarh at
present Mithai Bajar, Under Acharato Neem, Near Har Mandir,
Chittor, District Chittorgarh.
12/15 Member- Shri Ramraj Vyas Son of Shri Nanuram Vyas
resident Medta City district Nagaur at present 1627, Village
Gotan Tehsil Medta district Nagaur.
12/16 Member- Shri Shyam Sunder Kandoi Son of Shri
Balkishan Kandoi resident of Village Mundwa tehsil and district
Nagaur. Presently at Bandi Gali, Village Tehsil and district
(3 of 3) [CW-13825/2018]
Nagaur.
12/17 Member- Pandit Satyanarayan Vyas Son of Shri
Bansilal resident of Merta City district Nagaur. At present 129,
Sikhwalon Ka Mohalla, Ward No. 11, Merta City, district Nagaur.
----Respondents
For Petitioner(s) : Mr.Peush Nag For Respondent(s) :
HON'BLE MR. JUSTICE ALOK SHARMA Order 05/07/2018 Heard the counsel for the petitioner and perused the impugned order dated 5.6.2018 passed by the Additional District Judge No.1, Ajmer.
I am of the considered view that it would be suffice to dispose of this petition with a direction to the Trial Court to dispose of the petitioner-plaintiff's application filed under Order 39 Rule 1 and 2 CPC in his suit for cancellation of sale deed and injunction, to which a reply is stated to have already been filed by the respondent-non applicant, within a period of ten days from the next date fixed before the Trial Court.
The petition stands disposed of accordingly.
(ALOK SHARMA), J Himanshu/108 Powered by TCPDF (www.tcpdf.org)