Section 1 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958
1. Short title, extent and commencement.
(1)This Act shall be called the United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958.(2)It extends to the whole of the United Khasi-Jaintia Hills Autonomous District as defined in sub-paragraph 20 of the Sixth Schedule to the Constitution of India.(3)It shall come into force at once.
