Kerala High Court
3 vs Present on 22 July, 2020
Bench: A.M.Shaffique, P Gopinath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF JULY 2020 / 31ST ASHADHA, 1942
WA.No.824 OF 2019
AGAINST THE JUDGMENT IN WP(C) 34628/2017(C) OF HIGH COURT OF
KERALA DATED 22.02.2018
APPELLANTS/PETITIONERS 1 TO 25, 27 TO 29, 31 TO 33, 35 TO 48 & 50
TO 65 :
1 ANUMARY P.K., AGED 30 YEARS, W/O.HEBIN C. ABRAHAM,
CHEERAN, MALORKADAVU, MANGAD, PORKULAM,
THRISSUR-680 542.
2 SHENY JACOB, AGED 44 YEARS
S/O.C.T.JACOB, CHIRIYANKANDATH HOUSE, KANNANTRIKKOVIL
TEMPLE ROAD, KADIYATHPARAMU, PAVARATTY P.O.-680507.
3 JISHA M.A., AGED 29 YEARS
W/O.TONY V.S. VADAKKOOT HOUSE,
VRINDHAVAN HOUSING COLONY,
PAVARATTY, TRISSUR-680 507.
4 SAJITHA K., W/O.SUBAIR K., AGED 41 YEARS,
KANIYADATH HOUSE, MADAVOOR P.O.,
CALICUT - 673 585.
5 SHIFA AMBALATHUVEETI, AGED 29 YEARS,
D/O.SHAHUL HAMEED A.V., ANSAR BHAVAN, KARIKKAD P.O.,
THRISSUR-680 519.
6 SILBI A.S., AGED 32 YEARS, D/O.SIDHAN,
ARUKETTY HOUSE, ENGANDIYUR,
KUNDALIYUR P.O., THRISSUR-680616.
7 ANOOP SOMAN, AGED 29 YEARS, S/O.SOMAN,
KUNNAANICKAL HOUSE, MACHIPLAVU P.O., MANALPADY,
IDUKKI-685 561.
8 ANU BHASKAR, AGED 33 YEARS, W/O.ANISH K.K.,
KARIMBAKUDIYIL HOUSE, MULAKULAM WEST P.O.,
PIRAVOM - 686664.
WA.No.824 OF 2019 and connected cases
2
9 BINU B
AGED 29 YEARS, W/O.PRASAD K., PRASAD NIVAS,
MANALOOR, KANNADI P.O., PALAKKAD-678 701.
10 LINCY P.,
AGED 28 YEARS, W/O.SINU P.K.,
PADIKAMPOYIL HOUSE, KULANGARA,
PANNIKKOD P.O., KOZHIKODE-673 602.
11 VIPIN M.,
AGED 28 YEARS, S/O.PADMANABHAN,
MADATHIL HOUSE, PANNIKODE P.O.,
KODIYATHUR, KOZHIKODE-673 602.
12 SIYAD K.P.
AGED 37 YEARS, S/O.KOYAKKUTTY K.P.,
KORAMBAYIL HOUSE, PANNIKKOD P.O.,
MUKKAM VAZHI, CALICUT-673 602.
13 MOHAMMED ISHAK T.V.
AGED 35 YEARS, S/O.MOHAMMED HAJI,
THAZHATHU VEETIL HOUSE, ATHANIKKAL,
VELLUR P.O. 676 517.
14 SMITHA SABU @ SMITHA JACOB
AGED 38 YEARS, W/O.SABU,
MANKUDIYIL HOUSE, VADAKODE P.O.,
VAZHAKULAM-686 670
15 RINI JOSEPH,
AGED 28 YEARS, D/O.OUSEPH N.C.,
NARIYELIL HOUSE, PATTAYAMPADAM,
KIZHAKKENCHERI, KORANCHIRA P.O.
16 JEENA K. PAUL
AGED 28 YEARS, D/O.K.M. POULOSE,
KADAMBIDI, CHITTILANCHERY P.O.,
PALAKKAD-678 704.
17 SABEER BABU P.P.
AGED 39 YEARS, S/O.MOHAMMED,
METHAL HOUSE, KUNIYIL, KIZHUPARAMBA P.O.,
MALAPPURAM.
18 JASEELA E.K., AGED 26 YEARS,
W/O.ABDUSSALAM A., PADAVETTIYIL,
AKKAPARAMB P.O.,
KUZHIMANNA, MALAPPURAM.
19 NEETHU SREEDHAR A.K.
WA.No.824 OF 2019 and connected cases
3
AGED 27 YEARS, D/O.SREEDHARAN P.T.,
ANJALI HOUSE, KACHERITHADATHIL,
PULPATTA, MALAPPURAM.
20 RAVI KRISHNAN N.,
AGED 26 YEARS, S/O.RADHAKRISHNAN UNNITHAN, RAVI
VILAS, KODUKUTHI PARAMBU, ANTHIYURKUNNU P.O.,
PULIKKAL, MALAPPURAM.
21 PRIYA K.
AGED 30 YEARS, W/O.NISANTH M.,
VYSAKH, ARIYALLUR P.O., ARIYALLUR,
MALAPPURAM-676 312.
22 MOHAMMED RIYAS K.
AGED 32 YEARS, S/O.ALAVI K.,
KOYINAYIL HOUSE, KOTTUPADAM,
VAZHAYUR, MALAPPURAM-673633.
23 SITHARA UNNI
AGED 28 YEARS, D/O.UNNIKRISHNAN, SANTHI BHAVANAM,
CHELIYA P.O.,
KOYILANDY.
24 SWAPNA M.
AGED 28 YEARS, D/O.BALAKRISHNAN,
VADAKKEVETTAKADATH HOUSE,
ERANHIKKAL, KOZHIKODE.
25 LAVEEN V.
AGED 34 YEARS
S/O.VIKRAMAN NAIR, SREESHABARI,
THAROPOYIL, KOZHIKODE-673541.
26 ABHAYA E.M.
AGED 26 YEARS, D/O.NARAYANAN NAMBOOTHIRI,
EANGAKKATTUMANA, MUTHUTHALA, PATTAMBI, PALAKKAD.
27 VIJILESH A.
AGED 29 YEARS, S/O.KUNJIRAMAN, NIDUMBRATH,
CHERANDATHUR,
THIRUVALLUR,KOZHIKODE-673 541.
28 JITHIN T.
AGED 28 YEARS, S/O.VENUGOPALAN,
THATTANTAVIDA, KOLLAM POST, KOYILANDI, KOZHIKODE
29 SAFEER M.
AGED 28 YEARS, S/O.SAIDALAMI,
MAMMARRANARATH HOUSE,
WA.No.824 OF 2019 and connected cases
4
MANAGALAM P.O., MALAPPURAM.
30 RAJULA R.
AGED 34 YEARS, W/O.RAJEESH SURABHI, AZHIYUR,
KOZHIKODE, VADAKARA, 673309.
31 RAJEESH R.
AGED 40 YEARS, S/O.NARAYANA NAMBIAR, RAMATH HOUSE,
ERAMALA,
KARTHIKAPPALLI, VADAGARA, KOZHIKODE-673542.
32 APARNA K.
AGED 33 YEARS, W/O.JAYAKUMAR E.,
EDATHIL, NADAVATHUR P.O., KEEZHARIYUR, KOZHIKODE.
33 MUMTAZ MOL K.
AGED 36 YEARS
W/O.HAMZA, CHAPPANANGADI P.O.,
MALAPPURAM-676503.
34 SUMI K.
AGED 35 YEARS, W/O.MANOJ KUMAR,
EDATHIL HOUSE, KANNATTIPADI P.O.,
VENGARA, MALAPPURAM.
35 NAJMUNNISSA M.
AGED 35 YEARS, W/O.SHAJI K. SREYAS,
CHEMMAD, TIRURANGADI P.O.,
MALAPPURAM.
36 SAMEEHA M.
AGED 29 YEARS, W/O.SULNAS P.C.
KUTTICHEERI HOUSE, PUTHUR, PALLIKKAL P.O.-673636.
37 JOBIN GEORGE,
AGED 29 YEARS, S/O.GEORGE, VAZHANKAL HOUSE,
PUNNACKAL P.O.,
THIRUVAMBADY VIA, KOZHIKODE-673603.
38 SHIJI JOSEPH
AGED 36 YEARS, W/O.MATHEW K.J.,
KUNNUMPURATH HOUSE,
VELLOPARAMBU, KUTTIKATTOOR,
KOZHIKODE-673008.
39 JESTINE JOSEPH
AGED 25 YEARS, S/O.THANKAMMA,
THURAVACKAL HOUSE, THANIYODE P.O., CALICUT.
40 SIMY JOSEPH,
WA.No.824 OF 2019 and connected cases
5
AGED 37 YEARS, W/O.PRAKASH CHACKO, KUZHIVELIL
HOUSE, KOZHIKODE.
41 SEREENA V.V.
AGED 33 YEARS, W/O.FIROZ K.P.,
KUTHIRAPARAMBIL, KADANCHERY P.O.,
KALADY, MARAVANCHERY -679582.
42 NISHA SEBASTIAN,
AGED 37 YEARS, W/O.BENNY P.S.,
PUZHAKKARA HOUSE, CHITTARIKKAL
P.O., KASARGOD -671 326.
43 LISSY K.C.
AGED 43 YEARS, W/O.SAJI JOSE,
CHUCKANANIL HOUSE, CHUZHALI P.O.,
KANNUR-670142.
44 MURSHIDA P.C.
AGED 28 YEARS, W/O.NOUSHAD,
MANNIL THODIKAYIL HOUSE,
KUNNAMANGALAM, PERINGALAM,
KOZHIKODE-673571.
45 DEEPTHI JOHN V.
AGED 37 YEARS, W/O.ROY JOSEPH,
ALUNKATHADATHIL HOUSE,
NULLIPADY, KASARGOD-671121.
46 SHAJEENA C.P.
AGED 30 YEARS
CHOTHEDATH, D/O.SAIDALAVI, IRIMBILIYAM P.O.,
MALAPPURAM.
47 JAYANTHI. M.P
AGED 33 YEARS,W/O SHIBU LAL, KADEKKAT HOUSE,
ARIYALLUR P.O.,MALAPPURAM-676 312
48 BINITHA R.,
AGED 36 YEARS, W/O BINDU MADHAVAN.S.V., AMRUTHAM,
NEAR THALI TEMPLE,KOLLAM P.O., KOYILANDI,
KOZHIKODE-673307
49 ANISHA
AGED 29, D/O. BHASKARAN NAIR, VADAKKECHALUKANDIYIL,
NARIKKUNI, KOZHIKODE - 673572
50 KRIPESH KRISHNAN
AGED 35 YEARS, S/O KRISHNAN, PANAYULLAKANDIYIL,
VILLYAPPALLI, KOZHIKODE - 673104.
WA.No.824 OF 2019 and connected cases
6
51 RESHMA,
AGED 31 YEARS, W/O PREMAN NORAYAMPURATH, ULLIYERI,
KOZHIKODE - 673620
52 ASWATHI
AGED 28 YEARS, D/O.RAMACHANDRAN, PARAPPOORATHODI
EDAPPALAM, PALAKKAD - 679 308.
53 SOWMYA M.P.,
AGED 32 YEARS, W/O SREEJITH P.U., LAKSHMIPRIYA
HOUSE, MUNDUPARAMBU P.O., MALAPPURAM - 676509.
54 JELSI T.,
AGED 30 YEARS, D/O MOOSAKOYA T., SINI MANZIL,
CHERUNNUR, VELIMUKKU, MALAPPURAM - 676317.
55 RAHNA K.,
AGED 31 YEARS, W/O SHARAFUDHEEN K.,
KIZHAKKINIYAKATH P.O., PARAPPANANGADI, MALAPPURAM -
676303.
56 ABBAS N.K.,
AGED 36 YEARS, S/O ABDULLA KOYILOTH, THIRUVALLUR,
VATAKARA, KOZHIKODE - 673541.
57 LATHEEFA K.
AGED 31 YEARS W/O. MOHIYADEEN FAIZAL. PUVATHODI
HOUSE, VELIMUKK, MALAPPURAM P.O., VELIMUKKU SOUTH -
676317.
58 JUMYLA M.T.,
AGED 35 YEARS , D/O AHAMED , MACHINCHERI, THOOMPIL,
KALAPAKANCHERI, MALAPPURAM - 676551.
59 SREEREKHA A.
AGED 32 YEARS, W/O GIRISH U., 9/294, GGP NIVAS,
KADATHI KALAM, KOTTAKKAL, MALAPPURAM - 676503.
60 RENJINI A.R.,
AGED 35 YEARS, W/O SUTHEESH KUMAR K.S., KADAVATH,
ERKKARA, MARAKKARA P.O., MALAPPURAM - 676553
61 SAJITHA,
AGED 39 YEARS, W/O JAYA RAJAN UNNI, PONNATH HOUSE,
KANMANAM P.O., MALAPPURAM - 676551.
BY ADVS.
SRI.K.SHAJ
SRI.K.M.SREEKANTH
WA.No.824 OF 2019 and connected cases
7
SRI.RENJIT GEORGERI.C.IJLAL
SRI.C.IJLAL
SRI.R.N.SANDEEP
SRI.NAIR VIDYUT VIJAYAN
SRI.ASWIN T SURESH
RESPONDENTS/RESPONDENTS/PETITIONERS 26, 30, 34 & 49S:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF HUMAN RESOURCES, NEW DELHI - 110001
2 THE GOVERNMENT OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001
3 THE DIRECTOR OF PUBLIC INSTRUCTIONS
THIRUVANANYHAPURAM, PIN-695001.
4 NATIONAL FOR TEACHER EDUCATION
REPRESENTED BY ITS SECRETARY, HANS BHAWAN, WING 11,
1, BAHADUR SHAH ZAFAR MARG, NEW DELHI - 110002.
5 STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
(SCERT), REPRESENTED BY ITS DIRECTOR (VIDYABHAVAN),
POOJAPPURA P.O.,
THIRUVANANTHAPURAM-695012.
6 MANJUSHA (DELETED)
AGED 28 YEARS, W/O.GOVINDARAJ, KARUNALAYAM, AMAYUR
P.O., PATTAMBI-679303.
7 SEEMA S. (DELETED)
AGED 39 YEARS, W/O.BAIJU, CHERIYA CHAMAKKALIL
HOUSE, THIKKODY, KOZHIKODE-673 522.
8 NASRIN (DELETED)
AGED 28 YEARS, W/O.MUHAMMED SHARIF KARUTHEDATH,
KOTOOR, KOTTAKKAL,
INDIANOOR P.O.-676503.
9 MOHAMMED NASSIM C.A., (DELETED)
AGED 29 YEARS, S/O.ABDULLA C.H.,
KALLUVALAPPIL HOUSE, CHEMNAD, KASARGOD - 671 317.
RESPONDENTS 6 TO 9 DELETED FROM THE PARTY ARRAY AS
PER ORDER DATED 24.01.2020 IN I.A.NO.2/2019 IN WA
824/2019.
WA.No.824 OF 2019 and connected cases
8
R1 BY ADV. T.V VINU,CGC (BY ORDER)
R2-3, R5 BY GOVERNMENT PLEADER
R4 BY DR.ABRAHAM P.MEACHINKARA,SC,NCTE
OTHER PRESENT:
SRI. A.J. VARGHESE-SR., G.P.
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.07.2020, ALONG
WITH WA.830/2019, WA.905/2019, WA.906/2019, WA.913/2019,
WA.919/2019, WA.929/2019, WA.1174/2019, WA.1451/2019, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WA.No.824 OF 2019 and connected cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF JULY 2020 / 31ST ASHADHA, 1942
WA.No.830 OF 2019
AGAINST THE ORDER/JUDGMENT DATED 22.02.2018 IN WP(C)
35455/2017(F) OF HIGH COURT OF KERALA
APPELLANTS/PETITIONERS 1, 2 & 4:
1 SREEKANTH.C.S.
AGED 32 YEARS
S/O. C. SANKARAN NAMBOOTHIRI, CHERAMANGALATH MANA,
OORAKAM KIZHUMURI P.O.,
MALAPPURAM 676 519.
2 ANAS.T.P.,
AGED 46 YEARS
S/O. KUNJIMOHAMMED, THOTTEKARAPALLIYALIL HOUSE,
KARAMBATHUR P.O.,
PALAGHAT 679305.
3 ARATHI.A.N.,
AGED 26 YEARS
ARAYANPARAMBIL HOUSE, VALAPAD.P.O.,
THRISSUR 680 567.
BY ADVS.
SRI.K.SHAJ
SRI.RENJIT GEORGE
RESPONDENTS/RESPONDENTS/3RD PETITIONER:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF HUMAN RESOURCES, NEW DELHI 110 001.
2 THE GOVERNMENT OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
WA.No.824 OF 2019 and connected cases
10
3 THE DIRECTOR OF PUBLIC
INSTRUCTIONS,
THIRUVANANTHAPURAM 695 001.
4 NATIONAL COUNCIL FOR TEACHER
EDUCATION, REPRESENTED BY ITS SECRETARY, HANS
BHAWAN, WING II, I BAHADUR SHAH ZAFAR MARG. NEW
DELHI 110 002.
5 STATE COUNCIL OF EDUCATIONAL
RESEARCH AND TRAINING (SCERT),
REPRESENTED BY ITS DIRECTOR, VIDYABHAVAN,
POOJAPPURA P.O.,
THIRUVANANTHAPURAM 695 012.
6 RISHNA P.A., (DELETED)
AGED 27 YEARS, W/O. RINEESH,
MANNARPARAMBIL ERIYAD P.O.,
THRISSUR 680 666.
RESPONDENT 6 IS DELETED FROM PARTY ARRAY AS PER
ORDER DATED 24.1.2020 IN I.A.2/19 IN WA 830/2019.
R1 BY ADV. SMT.K.R AMBILY,CGC(BY ORDER)
R2-3 BY SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
R4 BY DR.ABRAHAM P.MEACHINKARA,SC,NCTE
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.07.2020, ALONG
WITH WA.824/2019, WA.905/2019, WA.906/2019, WA.913/2019,
WA.919/2019, WA.929/2019, WA.1174/2019, WA.1451/2019, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WA.No.824 OF 2019 and connected cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF JULY 2020 / 31ST ASHADHA, 1942
WA.No.905 OF 2019
AGAINST THE ORDER/JUDGMENT IN WP(C) 35079/2017(H) OF HIGH COURT
OF KERALA
APPELLANTS/PETITIONERS 1 TO 12 & 14 TO 49:
1 MAIMOONATH C.,
AGED 34 YEARS
D/O.AYISHA, CHERUPARAMPATHODI HOUSE,
THATHANAMPULLY, KULUKALLUR, PALAKKAD - 679 337.
2 SAFIYA MOL K.M.,
AGED 39 YEARS
W/O.MUHAMMED FAROOK C.P., CHAKIRIYAM PARAMBIL
HOUSE, KAIPPURAM P.O., NADUMATTAM VAZHI - 679 308.
3 RADHIKA P.P.,
AGED 30 YEARS
W/O.SUNIL KUMAR K., KOLKKATTIL HOUSE,
THATHANAMPULLY P.O., KULUKKALLUR VAZHI, PALAKKAD -
679 337.
4 SANGEETHA P.,
AGED 28 YEARS
W/O.DHANESH, PUTHENPURACKAL, M.C.COLONY, NELLUVAVA
P.O., THRISSUR - 680 584.
5 SAJITHA P.P.,
AGED 40 YEARS
D/O.REMA, KARATH HOUSE, PANAYUR P.O., VANIYAMKULAM,
PALAKKAD.
6 JABIRA K.V.,
AGED 42 YEARS
W/O.ABDUL LATHEEF, OZHUKKAPARAMBIL, AMAYUR P.O.,
KOPPAM, PATTAMBI, PALAKKAD - 679 303.
WA.No.824 OF 2019 and connected cases
12
7 BABY SAFATH K.,
AGED 30 YEARS
W/O.RIHAS, NADUTHODI HOUSE, PONMALA P.O., MANOOR,
PONMALA, MALAPPURAM - 676 528.
8 BINDU R.,
AGED 44 YEARS
W/O.BABU RAJ S., LAKSHMI VILASAM, ANIKAD P.O.,
PALLIKATHODU, KOTTAYAM - 686 503.
9 SHAFNA B.,
AGED 28 YEARS
W/O.ZANHER P.S., PAZHAYARIKKAL HOUSE, MCH ROAD,
MARADU, ERNAKULAM.
10 SHEEJA K.P.,
AGED 37 YEARS
W/O.JAYAN D., MAROTTICKAL HOUSE, MANAPPURAM P.O.,
CHERTHALA, ALAPPUZHA.
11 DHANIA R.,
AGED 34 YEARS
W/O.SHAN M.J., PUTHENCHIRAYIL HOUSE, THYCATTSSERRY
P.O., CHERTHALA, ALAPPUZHA.
12 AJNA K.P.,
AGED 26 YEARS
W/O.MOHAMMED ANSAL K.M., ARYANGATTU HOUSE, NEERAD
P.O., MUTHUVALLUR, KONDOTTY - 673 638.
13 SHAJILA M.,
AGED 32 YEARS
W/O.NASIMUDHEEN, RAHMATHU MANZIL, PURAKKAD P.O.,
AMBALAPPUZHA, ALAPPUZHA - 688 561.
14 ANAS A.MAKKIYIL,
AGED 31 YEARS
S/O.ABDUL AZEES, MAKKIYIL HOUSE, PUNNUPRA P.O.,
ALAPPUZHA.
15 MAHSOOM ALI K.C.,
AGED 30 YEARS
S/O.MOHAMMED, KAKKANAMPARATH HOUSE, KUZHIMANNA,
KUZHIMANNA P.O., MALAPPURAM - 673 641.
16 FIROSKHAN P.T.,
AGED 32 YEARS
S/O.ABU RAHMAN, PUZHAKKAL THODIKA HOUSE, ELAYOOR,
IRUVETTY P.O., MALAPPURAM - 673 639.
WA.No.824 OF 2019 and connected cases
13
17 ASLAM S.,
AGED 30 YEARS
S/O.SHAMSUDEEN, KUNNUVILA VEEDU, KANNANALOOR P.O.,
KOLLAM - 691 516.
18 SUHAIL S.,
AGED 26 YEARS
S/O.SHAMSUDEEN, PADINJATTETHIL, VILAPPURAM, PUTHEN
VEEDU, NEDUMPARA P.O., KOLLAM - 691 576.
19 SALIM KUTTY M.,
AGED 45 YEARS
MOHAMMED KUNJU, KATTAVILA, PUTHEN VEEDU,
KANNANALOOR P.O., KOLLAM - 691 576.
20 RENJITH MATHEW,
AGED 36 YEARS
S/O.V.C.MATHAI, VARAZHIKATHU VEEDU, KUREEPPALLY,
KANNANALLOOR P.O., KOLLAM.
21 SHAFINA E.F.,
AGED 32 YEARS
W/O.ANSARI R., FASHA MANZIL, SANTHINGAR, AYATHIL
P.O., PATTATHTHANAM, KOLLAM - 691 021.
22 SUMAYYA S.,
AGED 35 YEARS
W/O.ARSHAD, FATHIMA MANZIL, KANNANALLOOR P.O.,
KOLLAM.
23 MEKHA MATHEW,
AGED 25 YEARS
D/O.MATHEW C., MEKHA BHAVAN, PUNUKKANNOOR,
ALUMOODU, KOLLAM - 691 577.
24 JESINA N.,
AGED 30 YEARS
D/O.NAZEER, AMPALAMVILA VEEDU, PERUMPUZHA.
25 SEMI R.,
AGED 32 YEARS
W/O.SHAFEEK, THEKKEPUNNAVILA, NEDUMPANA, NEDUMPANA
P.O., KOLLAM.
26 SHEEBA BEEGUM B.T.,
AGED 38 YEARS
W/O.A.K.NAVAS, KUNNUVILA, PUTHEN VEEDU, KILIKOLLUR,
KALLUMTHAZHAM P.O.
27 SANDEE P.O.,
WA.No.824 OF 2019 and connected cases
14
AGED 30 YEARS
S/O.KRISHNAN, KRISHNA HOUSE, EDATHOTT, AZHINIHILAM,
FAROOK COLLEGE P.O., MALAPPURAM - 673 632.
28 MOHAMMAD SHAMEEM P.,
AGED 29 YEARS
S/O.MOIDEENKOYA P., NOOR MAHAL, VELIMUKKU P.O.,
MALAPPURAM - 676 317.
29 NAVANEETH E.,
AGED 27 YEARS
D/O.RADHA KRISHNAN, ELAMANASSERY HOUSE, VALLIKUNNU,
PANTHEERANKAV P.O., CALICUT - 673 019.
30 HASEENA OTTAYIL,
AGED 34 YEARS
OTTAYIL HOUSE, KODUR P.O., WEST KODUR, MALAPPURAM.
31 HASANATH S.A.,
AGED 31 YEARS
W/O.ABDUL KALAM A.C., AYISHA MANZIL, MUTTOM P.O.,
VENGARA, KANNUR - 670 305.
32 DEEPA K.P.,
AGED 29 YEARS
S/O.RAJAGOPALAN, PULARI HOUSE, KIZHISSERI,
KUZHIMANNA P.O., MALAPPURAM - 673 641.
33 VISHNU G.S.,
AGED 21 YEARS
S/O.GIREESH KUMAR M., SREERAGAM, PULASSERY, KOPPAM,
PALAKKAD - 679 307
34 RASIYA V.T.,
AGED 36 YEARS
W/O.ALSHAB K., VARIYATHODI HOUSE, KAIPURAM,
NADUVATTOM, PALAKKAD - 679 308.
35 HAMNA V.T.,
AGED 30 YEARS
W/O.MUHAMMED RAFEEQUE, VARIYATHOHI, KAIPPURM,
THIRUVEGAPURA, PALAKKAD.
36 LIJITHA C.A.,
AGED 26 YEARS
W/O.MUSTHAFA A.M., ANDEKKTTUPEEDIKAYIL,
MURINGATHERY, NELLUVAI P.O., THRISSUR.
37 KHAIRUNEESA,
AGED 29 YEARS
WA.No.824 OF 2019 and connected cases
15
W/O.SHAMEER KALLUPARAMBIL, CHITTANDA, ERUMAPETTY,
THRISSUR.
38 ACHYUTHAN,
AGED 30 YEARS
S/O.CHANDRASEKHARAN MENON, AMBAT, SREEDHARAN NIVAS,
VETEKKARA P.O., PALAKKAD - 678 633.
39 KRISHNAKUMAR P.,
AGED 38 YEARS
S/O.RAMANKUTTY GUPTHAN P., PAYANDATH, PALODE,
PALAKKAD - 678 583.
40 VINOD KUMAR K.,
AGED 36 YEARS
S/O.SACHIDANAANDAN NAMBOOTHIRI, KIZHOORILLAM,
VAZHAYUR P.O., RAMANTHUKARA, MALAPPURAM - 673 633.
41 T.C.BENNY,
AGED 30 YEARS
S/O.KUNHAN, THEKKUMCHALIL HOUSE, CHERUPPA P.O.,
KOZHIKODE.
42 ANZAR K.K.,
AGED 34 YEARS
S/O.ABDURAHIMAN, KAKKUZHIKANDY, NANMINDA, NANMINDA,
NANMINDA P.O., CALICUT - 673 613.
43 NASEER,
AGED 40 YEARS
S/O.AMMAD, VADISALAM, CHEEKONNU WEST, KAKKATTIL,
KOZHIKODE - 673 507.
44 SHAMEENA N.K.,
AGED 39 YEARS
D/O.KUNCHI MOOSA, PUNATHIL PURAYIL, NANMINDA P.O.,
KOZHIKODE - 673 613.
45 SHAMEEMA U.A.,
AGED 33 YEARS
W/O.ABDURAHIMAN U.K., POOLAPPOYIL HOUSE, ELETTIL
P.O., KODUVALLY, KOZHIKODE - 673 572.
46 SADIQ ALI SHIHAB,
AGED 27 YEARS
S/O.ABOOBACKER HAJI, PUNNAKKATT HOUSE, COLONY ROAD,
KONDOTTI P.O., ,MALAPPURAM - 673 638.
47 RESHMA P.P.,
AGED 30 YEARS
WA.No.824 OF 2019 and connected cases
16
W/O.RAGESH P., RAMGEETH, CHALODE, EDAYANNUR P.O.,
KANNUR - 670 595.
48 HASEEBA B.S.,
AGED 36 YEARS
W/O.MUHAMMED SADIK T., KUNNIPOYIL HOUSE, PUNNASSERY
P.O., NARIKKUNNI - 673 585.
BY ADVS.
SRI.K.SHAJ
SRI.K.M.SREEKANTH
SRI.RENJIT GEORGE
RESPONDENT/S:
1 UNION OF INDIA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF HUMAN RESOURCES, NEW DELHI - 110 001.
2 THE GOVERNMENT OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR OF PUBLIC INSTRUCTIONS,
THIRUVANANTHAPURAM, PIN - 695 001.
4 NATIONAL COUNCIL FOR TEACHER EDUCATION,
REPRESENTED BY ITS SECRETRY, HANS BHAWAN, WING II,
1, BAHADUR SHAH ZAFAR MARG, NEW DELHI - 110 002.
5 STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
(SCERT),
REPRESENTED BY ITS DIRECTOR, (VIDYABHAVAN),
POOJAPPURA P.O., THIRUVANANTHAPURAM - 695 012.
6 SHEENA C.M.,
AGED 40 YEARS
W/O.SURESH KUMAR P., KARUVAT HOUSE, NEAR ST.ANNS
AUPS P.O., NILESHWAR, KASARAGOD 671121. (DELETED)
(RESPONDENT NO.6 IS DELETED FROM PARTY ARRAY AS PER
ORDER DATED 14/06/2019 IN IA.NO.02/2019)
R1 BY SMT.MINI GOPINATH, CGC
R4 BY DR.ABRAHAM P.MEACHINKARA,SC,NCTE
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.07.2020, ALONG
WITH WA.824/2019, WA.830/2019, WA.906/2019, WA.913/2019,
WA.919/2019, WA.929/2019, WA.1174/2019, WA.1451/2019, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING
WA.No.824 OF 2019 and connected cases
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF JULY 2020 / 31ST ASHADHA, 1942
WA.No.906 OF 2019
AGAINST THE ORDER/JUDGMENT IN WP(C) 34668/2017(G) OF HIGH COURT
OF KERALA
APPELLANTS/PETITIONERS 1 TO 53 & 55 TO 59:
1 ANJALI C.NAIR,
AGED 37 YEARS
W/O. SUNIL CHEMPATH, MANAKKATHODI HOUSE, ELAD P.O.,
CHERUKARA (VIA),MALAPPURAM-679 340
2 SHAFEENA,
AGED 30 YEARS
W/O.ABDUL RASHEED, MANNIL HOUSE, JUBILEE ROAD,
THEKINKODE,PERINTHALMANNA, MALAPPURAM-679 322
3 RAJESH.K.,
AGED 32 YEARS
S/O.NARAYANAN NAIR V., VAEDAKKEYIL HOUSE,
VYDIARANGADI P.O., RAMANATTUKARA, KOZHIKODE-673 633
4 JISHA.P.,
AGED 32 YEARS
W/O. SANTHOSH,DEPPTHI HOUSE, PAYAMBRA P.O.,
KUNNANLANGALM,KOZHIKODE-673 571
5 VISHNUPRIYA P.P.,
AGED 27 YEARS
W/O.BIJESH,
PATHIYAMPARAMBIL HOUSE, PANATHUR P.O., MALAPPURAM-
676 102
6 JITHESH BABU V.V.,
AGED 34 YEARS
S/O.KUNHIRAMAN, VADAKKEVEETTIL HOUSE, MENHANYAM
P.O., PERAMBRA, KOZHIKODE-673 525.
WA.No.824 OF 2019 and connected cases
18
7 RAJINA MANNARATHODIKA,
AGED 35 YEARS
W/O.ABBAS.B.K., KOORITHODIKAL HOUSE, VAZHAJJAD
P.O., MALAPPURAM-673 640
8 JASEENA.CK.,
AGED 31 YEARS
W/O. MUHAMMED SHIHABUDHEEN, CHUNDAKKADAN HOUSE,
MUTHUVALLUR P.O., MALAPPURAM-673 638
9 SAFVAN.K.T.,
AGED 25 YEARS
S/O.HUSSAN.K.T., KIZHKKETHODI HOUSE, AKKODE P.O.,
MALAPPURAM-676 340
10 BIJINA.K.,
AGED 32 YEARS
W/O.SANTHOSH KUMAR, KUDIYANCHERI HOUSE,
CHERVANNUR,KUTTOTH P.O., KOZHIKODE-673 524
11 SUHAS.T.,
AGED 31 YEARS
S/O.BABURAJ, THEKKADATH HOUSE, NAMMINDA P.O.,
KOZHIKODE-673 3003
12 PREJINA,
AGED 36 YEARS
W/O.SHYLESH V.T., RAJAMALLI VADAKKETHAYYIL,
KARAPARAMBU P.O., KOZHIKODE-673 010
13 SURABHI.C.V.,
AGED 33 YEARS
W/O.RAJESH T.,THARAYIL HOUSE, KOTTARAKOTH,
PERUMBALLY P.O., KOZHIKODE-673 586
14 DAISY ABRAHAM
AGED 37 YEARS
W/O.ABRAHAM GEORGE, VETTIMALA CHARIVUKALAYL,
KOTTANADU P.O., THIRUVALLA-689 615
15 HAMZA V.,
AGED 28 YEARS
S/O. HASSAN KUTTY, VILLAN HOUSE, CHOLOOR,KODUR
P.O., MALAPPURAM-676 504
16 BUJAIR.P.,
AGED 31 YEARS
S/O. ALI.P., PAYYANKUTH HOUSE, CHEEKODE P.O.,
MALAPPURAM-673 645
WA.No.824 OF 2019 and connected cases
19
17 NISHA.M.,
AGED 31 YEARS
W/O.SUNIL,MADATHIL HOUSE, CHEMBRA P.O.,
THIRUVEGAPURA, PALAKKAD-679 304
18 ARUNA.T.,
AGED 31 YEARS
W/O.SATHEESH, THALAMUNDA HOUSE, CHERUKUDANGAD P.O.,
PALLIPPURAM, PALAKKAD-679 305
19 DIVYA SREE.B.,
AGED 36 YEARS
W/O.SUDHEER.M.,
SANDHYA HOUSE, PERIKKENCHERI,
CHEAVYUR, KOZHIKODE-673 017
20 IBRAHIM BADUSHA.P.T.,
AGED 36 YEARS
S/O.MUHAMMED ALI, PADINCHARETHACHAMPARAMBATH HOUSE,
THIRUVEGAPPURA, PALAKKAD-679 304
21 AZHAR K.,
AGED 26 YEARS
S/O. MAMMI. K.,KALLIVALAPPIL HOUSE, THIRUVEGAPURA,
PALAKKAD-679 304
22 ASWATHI C.P.,
AGED 30 YEARS
D/O. MURALEEDHARAN, CHOYIMADATHIL PATHIRATT HOUSE,
VALLIKUNNU P.O., -673 314
23 PRIYA P..A.,
AGED 36 YEARS
D/O. APPUKUTTY, PACHAT HOUSE, KAMALAYAM,
KODALANDI.P.O.,-673 302
24 MANJU.M.,
AGED 31 YEARS
D/O.BALAN, MECHERI HOUSE, MANNUR P.O., KOZHIKODE-
673 328
25 JISHA.A.J.,
AGED 31 YEARS
W/O.SREEJITH.S.,SREEVIHAR,
KADAMPUZHA, MALAPPURAM-676 553
26 BINDU.G.,
AGED 39 YEARS
W/O.SREEKUMAR .S., SREESADANAM HOUSE, KARAMBATHUR
P.O., PALAKAKD-679 305
WA.No.824 OF 2019 and connected cases
20
27 SHAHINA KALATHINGAL,
AGED 30 YEARS
W/O.ABDU RAFEEK, KARIPARAMBATH HOUSE, KADAMPUZHA,
MALAPPURAM-676 553
28 HUSNA .T.P.,
AGED 32 YEARS
W/O.MUHAMMED FYSEL , MANGAD HOUSE, KANJIRAPARAMBU,
CALICUT AIRPORT P.O., MALAPPURAM DISTRICT
29 RAKHI.O.,
AGED 29 YEARS
D/O.GANGADHARAN, ODAMPARA HOUSE, MANGODE P.O.,
CHERPULASSERY
30 NIJISHA.O.,
AGED 30 YEARS
D/O.ACHUTHAN,PUTHIYOTTIL HOUSE, VADAYAM P.O.,
KAKKATTIL (VIA)
31 HANNATH .P.P.,
AGED 29 YEARS
D/O. MOHAMMED ALI .P.P., PUTHANPEEDIKAKKAL HOUSE,
NELLAYA P.O., CHERPULASSERY
32 FASEELA.M.P.,
AGED 35 YEARS
W/O.ABDUL RASIK, POOTHRI HOUSE, MUTTANUR,
PURATHUR-676 561
33 NASEEMA K.V.,
AGED 30 YEARS
W/O. MUHAMMED SHAFI, KALTHITHODI HOUSE, PUTHUKODE
P.O., MALAPPURAM-673 633
34 SREEJILA.P.,
AGED 34 YEARS
W/O.PAVITHRAN.C., CHERUVOTTULLIYIL HOUSE, KAKKUR,
NANMINDA-673 613
35 SHEREEJA.N.K.,
AGED 38 YEARS
W/O. ABDUL KHADER, EASWARAMBALATH HOUSE, KAKKUR,
KOZHIKODE-673 613
36 NAJMUNNISA V.P.,
AGED 29 YEARS
D/O. MOSSA.K.V., AMINA HOUSE, KAKKUR, KOZHIKODE-673
613
WA.No.824 OF 2019 and connected cases
21
37 SUJEESH.S.,
AGED 24 YEARS
S/O.C.VIJAYAN,SOOLAMPATTA HOUSE, PALAPPURAM P.O.,
PALAKKAD-679 103
38 NITHIN VARGHESE,
AGED 24 YEARS
S/O. VARGHESE MATHUNNY, THENGUNGAL HOUSE,
SHORNUR,PALAKKAD-679 122
39 POORNIMA.T.M.,
AGED 33 YEARS
W/O. ANILKUMAR, RENUKALAYAM HOUSE,
KANNANKADAVU,KAPPAD, KOZHIKODE
40 BUSHRA MARIYAM,
AGED 37 YEARS
W/O. MUHAMMED HANEEFA, MANDATHODUVIL HOUSE,
MARAYOR, MONGAM P.O. MALAPPURAM-673 642
41 SMITHA.K.,
AGED 37 YEARS
W/O. RADHAKRISHNAN.A.P., AMBALAPURAYA HOUSE,
CHERUVAYOONR P.O., VAZHAKKODE,MALAPPURAM
42 SANGEETHA.CP.,
AGED 32 YEARS
W/O. MANOJ KUMAR.T., THOTTLI HOUSE, KADALUNDI P.O.,
KOZHIKODE
43 AMBILI VARGHESE,
AGED 37 YEARS
W/O. BIJU T.S.,THUDUMMEL HOUSE, KUMBLERI P.O.,
MEENANGADI,WAYANAD-673 591
44 ABDUL ASEES,
AGED 26 YEARS
S/O.SAIDALAVI, KARATHANATHODI HOUSE, PATTAMBI,
MUTHUTHALA, PALAKKAD-679 303
45 NABILA.K.,
AGED 29 YEARS
W/O. NOUSHAD, AL-AMEEN, CHENGOTTUKAVE HOUSE,
EDAKKULAM P.O., KOYILANDI, KOZHIKODE-675 306
46 RINILA.V.P.,
AGED 35 YEARS
W/O.BIJEESH.K.P., KUNIYILMEETHAL HOUSE, CHERUVANNUR
P.O., KOZHIKODE-673 524
WA.No.824 OF 2019 and connected cases
22
47 AJISHKUMAR.P.K.,
AGED 40 YEARS
S/O.KUNHIKANRAN.P.K., ARADHANA HOUSE, MUCHUKUNNU
P.O., KOYILANDY, KOZHIKODE-673 307
48 JASNA.C.P.K.,
AGED 35 YEARS
W/O.VIPINLAL.K., BHAVANA, KANNANVETTIKKAVU .P.O.,
MALAPPURAM-673 637
49 NEENA HEPNBA DEVADAS,
AGED 35 YEARS
W/O.SANTHOSH JAMES, BLAZE, NR.ALAKKAL PADIPPURA
IQUBAL ROAD, CHALAD P.O., KANNUR-670014
50 BINDU.N.K.,
AGED 37 YEARS
W/O.CHANDRA MOHANAN.O.M., SEA PEARL HOUSE, MAYYIL,
KANNUR-670 602
51 AYISHA RISHNI.C.,
AGED 32 YEARS
W/O.HAMEED, KALIPARAMBIL HOUSE, THOOTHA P.O.,
MALAPPURAM-679 357
52 PRIYA.P.,
AGED 27 YEARS
D/O.SREENIVASAN, PUTHENVEETTIL HOUSE, ALIPARAMBA
P.O., MALAPPURAM-679 357
53 BIJINA.K.,
AGED 32 YEARS
W/O. SANTHOSH KUMAR, PALAKKOOL POYIL KUNIYIL HOUSE,
KUTTOTH P.O., KOZHIKODE-673 524
54 KALIDASAN.T.M.,
AGED 24 YEARS
S/O.MURALIDHARAN,
KAVWAPPARA P.O.,
SHORANUR, PALAKKAD
55 NASEEMA.M.P.,
AGED 32 YEARS
W/O.MUHAMMED SHAMEER, MAKKARI HOUSE, NADUVANNUR
P.O., KOZHIKODE
56 SAJNA.P.M.,
AGED 29 YEARS
W/O.SHAKKEER.VK., KULANGARA HOUSE, FEROKE,
WA.No.824 OF 2019 and connected cases
23
KOZHIKODE-673 631
57 NUSRATH.K.,
AGED 31 YEARS
W/O.JASIR AHSAN.K.,KUNNATH DARUL AHSAN, KURUPPATH,
KONDOTTY, MALAPPURAM-673 638
58 SHAHNABI PULIKKALAKATH,
AGED 34 YEARS
W/O. MOHAMMED MANSOOR, PERUJANTHOD HOUSE, ARIMBRA,
MORAYUR, MALAPPURAM-673 638
BY ADVS.
K.SHAJ
SRI.K.M.SREEKANTH
SRI.RENJIT GEORGE
SRI.C.IJLAL
SRI.R.N.SANDEEP
SRI.NAIR VIDYUT VIJAYAN
SRI.ARUN CHAND
SRI.ASWIN T SURESH
RESPONDENTS/RESPONDENTS/54TH PETITIONER:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF HUMAN RESOURCES, NEW DELHI-110001
2 THE GOVERNMENT OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
3 THE DIRECTOR OF PUBLIC INSTRUCTIONS,
THIRUVANANTHAPURAM,PIN-695 001
4 NATIONAL COUNCIL FOR TEACHER EDUCATION,
REPRESENTED BY ITS SECRETARY, HANS BHAWAN, WING
II,1,BAHADUR SHAH ZAFAR MARG, NEW DELHI-110002
5 STATE COUNCIL OF EDEUCATIONAL RESEARCH AND TRAINING
(SCERT),
REPRESENTED BY ITS DIRECTOR,
(VIDYABHAVAN),POOJAPPURA P.O., THIRUVANANTHPAURMA-
695 012
6 SWAPNA.A.S., (DELETED)
AGED 40 YEARS
W/O.SAJITHKUMAR, GAYATHRI, VARIYAMVEEDU HOUSE,
THIRUVANGOOR P.O., KOZHIKODE-673 304.
WA.No.824 OF 2019 and connected cases
24
R6 IS DELETED FROM PARTY ARRAY AS PER ORDER DATED
24.01.2020 IN I.A.2/2019.
R4 BY DR.ABRAHAM P.MEACHINKARA,SC,NCTE
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.07.2020, ALONG
WITH WA.824/2019, WA.830/2019, WA.905/2019, WA.913/2019,
WA.919/2019, WA.929/2019, WA.1174/2019, WA.1451/2019, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WA.No.824 OF 2019 and connected cases
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF JULY 2020 / 31ST ASHADHA, 1942
WA.No.913 OF 2019
AGAINST THE ORDER/JUDGMENT IN WP(C) 34669/2017(G) OF HIGH COURT
OF KERALA
APPELLANTS/PETITIONERS 1 TO 39 & 41 TO 54:
1 AKHILA.P.C.,
AGED 28 YEARS
W/O. VIPIN C.K, SREESYLAM HOUSE, ARATTYTHARA P.O,
MANANTHAVADI, WYANAD-670 645
2 SOBY P.T,
AGED 39 YEARS
W/O. JOBY, , CHAZHOAR HOUSE, KOONAMMOOCHI P.O,
CHOONDAL, THRISSUR-680 504
3 REMYA R. PILLAI
AGED 29 YEARS, W/O. AJAY KUMAR K. PILLAI,
VAISHNAVAM, INCHAKKADU, KAKKAKUNNU P.O, 690 522
4 ANAS C
AGED 29 YEARS
S/O. MUHAMMED ALI, CHENOTH HOUSE, RAMANTHALI,
VADAKKUMBAD P.O, KANNUR-670 308
5 AHAMMED KABEER T.P.
AGED 29 YEARS
S/O. MOHAMMED, VALAPPUTHODUNIL HOUSE,
KUMMINIPARAMBU P.O, MALAPPURAM-673 638
6 RISHAD C.K.
AGED 31 YEARS
S/O. MOIDEEN C.K., CHOLAKARATT HOUSE, NEDIYIRIPPU
P.O, MALAPPURAM-673 632
7 NASRIN K
AGED 32 YEARS
WA.No.824 OF 2019 and connected cases
26
W/O. SAKKIR, MAMMILERI HOUSE, KATAMERI P.O,
VILLIAPPALLY-673 542
8 MINIMOL P
AGED 39 YEARS
W/O. P. PRAMOD, PONNARATH (H), MALAPPATTAM,
MALAPPATTAM P.O, KANNUR-670 631
9 THANOOJA M.V.
AGED 33 YEARS
W/O. ARUN NAMBIAR, THARUN NIVAS, PUNNAD P.O, IRITTY
VIA, KANNUR-670 703
10 PUSHPA C.N.
AGED 39 YEARS
W/O. VINAYAN, KONDARATH HOUSE, THIRUVAZHIYODE P.O,
PALAKKAD-679 514
11 AJITHA M.
AGED 46 YEARS
W/O. RADHAKRISHNAN, INDEEVARAM (MELEDATH) HOUSE,
THIRUVAZHIYIDE P.O, PALAKKAD-679 514
12 SOBHANA T.
AGED 37 YEARS
W/O. RAVEENDRAN P, PALLATH ARUKUPALLIYALIL HOUSE,
THIRUVAZHIYIDE P.O, PALAKKAD-679 514
13 SHAMUNA C.K.
AGED 29 YEARS
W/O. MUHAMMED ALI M.T., MANAKARATHODI HOUSE,
VALLUVAMBARAM P.O, MALAPPURAM -673 642.
14 LEENA A.P
AGED 28 YEARS
W/O. SHAMEER PODUVATH, PODUVATH HOUSE, PERINCHOLAM,
MANNARKKAD P.O, PALAKKAD-678 582
15 THASLEENA A.P.
AGED 32 YEARS
W/O. SHALIM HAMZA, PARAMBILPEEDIKA HOUSE,
MULLATHUPARA, THACHAMPARA P.O, PALAKKAD 678 593
16 LEESHMA O
AGED 32 YEARS
W/O. RATHEESH, AMMULAKANDI HOUSE, EAST PALLOOR,
CHOKLI P.O, MAHE-670 672
17 IZZUDHEEN C.P.
AGED 37 YEARS
WA.No.824 OF 2019 and connected cases
27
S/O. KUNHIMOIDHEEN, KODALIKKAD HOUSE, PATTERKADAVU
P.O, MALAPPURAM-676 519
18 HAMZA V.M.
AGED 30 YEARS
S/O. MUHAMMED, VENGASSERI, MUDEERI HOUSE,
VADAKANGARA P.O, MALAPPURAM-679 324
19 SHAHNA A
AGED 29 YEARS
W/O. SHAMEER, MACHINGAL HOUSE, VELLILA P.O, MANKADA
(VIA), MALAPPURAM -679 357
20 JASIM MUSHTAFAQ
AGED 27 YEARS
S/O. MUSHRFA P, PULLATTIL HOUSE, KADAMPUZHA P.O,
MALAPPURAM -676 553
21 NAJUMUDEEN K.T
AGED 30 YEARS
S/O. NASSIRUDHEEN, KUTTIKATTUTHAZHE HOUSE, KADUMENI
P.O, KASARGOD-670 511
22 ASHWATHI P
AGED 30 YEARS
W/O. SURESH KUMAR M., MURALI BHAVAN, PARAMBA,
THEEKKIL, KASARGOD-671 541
23 SALIH K
AGED 32 YEARS
S/O. VEERANKUTTY K, KARANGADAN HOUSE, KUNMIL,
KIZHUPARAMBA P.O, MALAPPURAM-673 639.
24 HARIS. T.
AGED 30 YEARS
S/O. KOYAKUTTY HAJI T.,MOYANGATTPARAMBA HOUSE,
MUNDAKKULAM, MUTHUVALLUR P.O, MALAPPURAM-673 638.
25 DIVYA M.K.
AGED 34 YEARS
W/O. T.M. AJAYAKUMAR, LAKSHMI NIVAS, PARIYARAM P.O,
KOLARI, KANNUR-670 702.
26 SARITHA K.S. @ SARITA K.S.
AGED 43 YEARS
W/O. JAYANARAYANAN S, ADAKKAPUTHUR, CHERUPULASSERY
P.O, PALAKKAD-679 503
27 SAVITHA M.
AGED 35 YEARS
WA.No.824 OF 2019 and connected cases
28
W/O. BALAMURALI, MANIKKANDATH CHOORAMATH HOUSE,
KATAMBAZHIPURAM, PALAKKAD-678 633
28 SHEMARUNNEESA C
AGED 37 YEARS
W/O. MUHAMMED ALI, CHENNARIYIL, CHETHALLUR P.O,
PALAKKAD-678 583
29 MRIDULA N.V.
AGED 30 YEARS
W/O. K.M. SATHEESAN, KALATHIL HOUSE,
CHITTARIPARAMBU P.O, KANNUR-670 650
30 IBRAHIM M.P.
AGED 32 YEARS
S/O. SOOPPY M.P., MULLAPPALLY HOUSE, MEENARKUZHI,
PAZHAMALLUR P.O, MALAPPURAM -676 506
31 SHIHAB P
AGED 34 YEARS
S/O. KADAR, PARAMBAN HOUSE, THOOTHA P.O,
MALAPPURAM-679 357
32 RAJEESH V
AGED 33 YEARS
S/O. CHANDRAN V, VELLAMCHERY HOUSE, KARALAMANNA
P.O, CHERUPULACHERY, PALAKKAD-679 506
33 IJAS K.
S/O. K.A. BABU NAZAR, KALLAGIVALAPPIL HOUSE,
CHALISSERY P.O, PALAKKAD-679 536
34 ANUSMITHA K
AGED 35 YEARS
W/O. SREEKANTH BHASKARAN, ARANGIL HOUSE,
THIRUVANGOOR P.O, KOZHIKODE -673 304
35 SAIFUNNISA P
AGED 30 YEARS
W/O. MUHAMMED HANEEFA, KADAMBOT HOUSE, MUNAMBATH,
MATTATHUR P.O, MALAPPURAM -676 528
36 SMRITHI MOL K.V.
AGED 31 YEARS
W/O. RATHEESH P, KARALAM VEETTIL HOUSE, MOODADI
NORTH P.O, KOYILANDY-673 307
37 M.P. SINDHU
AGED 39 YEARS
W/O. P. SUJITH, KEERTHANA HOUSE, KOODALI, KANNUR-
WA.No.824 OF 2019 and connected cases
29
670 592.
38 VEENA M.V.
AGED 35 YEARS
W/O. RAJU P, CHERLATTU HOUSE, KURUVOTTUMOOLA,
KUTTIATTUR P.O, KANNUR-670 611
39 SINDHU K
AGED 40 YEARS
W/O. CHITHRABHANU, VADAKKEDATH KAPLINGATT MANA,
NETTISSERY P.O, MANNUTHY (VIA), THRISSUR-680 651
40 RIMA K.C.
AGED 28 YEARS
W/O. SIJIL P.P., RAJ NIVAS, MUNDALUR P.O, KOTTAM,
KANNUR-670 622
41 NASEEMA
AGED 40 YEARS
W/O. YOOSAF M.P, MANGADMPARAMBATH HOUSE, ANAMANGAD,
MANALAYA P.O, MALAPPURAM-679 357
42 SEKEENA P .K.
AGED 37 YEARS
W/O. ASHRAF, THOOLIYATH HOUSE, MANALAYA P.O,
ANAMANGAD, MALAPPURAM-679 340
43 RAMISHA KYPPACHERI,
AGED 27 YEARS
W/O. SANDEEP C.P, SHOBHANAM, NARAVOOR P.O,
KOOTHUPARAMBU, KANNUR-670 643
44 MUHAMMED YOUSAF S
AGED 31 YEARS
S/O. ABDUL RAHIMAN, SRAMBIKKAL HOUSE, CHERUVADI
P.O, MAVOOR (VIA), KOZHIKODE-673 662
45 MINI THOMAS MURIKKANANIKAL
AGED 43 YEARS
W/O. JOJO M.K., MOORIKKUNNEL HOUSE, AICHERI,
SREEKANDAPURAM, KANNUR-670 631
46 SALI JACOB M
AGED 44 YEARS
W/O. TOMY THOMAS, CHATHANMADATHIL HOUSE,
CHEMPANTHOTTY P.O, SREEKANDAPURAM, KANNUR-670 631
47 DRISYA TOM
AGED 24 YEARS
D/O. TOMY MATHEW, KAPPIL HOUSE, MANIKKADAVE P.O,
WA.No.824 OF 2019 and connected cases
30
ULIKKAL (VIA), KANNUR-670 705
48 BINCYMOL MATHEW,
AGED 43 YEARS
W/O. THOMAS, MANDAPATHIL HOUSE, ULIKKAL P.O,
KANNUR-670 705.
49 BABITHA A.
AGED 38 YEARS
W/O. SIVADASAN, EDAPPARAKANDIYIL HOUSE,
KIZHAKKUMURI, KAKKODI, KOZHIKODE.
50 DEEPIKA M.
AGED 27 YEARS
W/O. ANOOP, MADAMBATH HOUSE, POONADATH PARAMBU,
ARAKKINAR P.O, KOZHIKODE-673 025
51 BAVITHA K
AGED 35 YEARS
W/O. SREEJITH, KALLAKUZHIKKAL HOUSE, KAKKUR P.O,
KOZHIKODE-673 613
52 ANAS T.P.
AGED 30 YEARS
S/O. M. USMAN, MAVUPPADY HOUSE, ERIAM P.O, M.M.
BAZAR (VIA), KANNUR-670 306
53 SHYMA V.A
AGED 41 YEARS
W/O. AJITH, SREESAILAM HOUSE, PANANGAD P.O,
BALUSSERY, KOZHIKODE-673 612
BY ADVS.
SRI.K.SHAJ
SRI.K.M.SREEKANTH
SRI.RENJIT GEORGERI.C.IJLAL
SRI.C.IJLAL
SRI.R.N.SANDEEP
SRI.ASWIN T SURESH
RESPONDENTS/RESPONDENTS/40TH PETITIONER:
1 UNION OF INDIA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF HUMAN RESOURCES, NEW DELHI-110 001
2 THE GOVERNMENT OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
WA.No.824 OF 2019 and connected cases
31
3 THE DIRECTOR OF PUBLIC INSTRUCTIONS
THIRUVANANTHAPURAM, PIN-695 001
4 NATIONAL COUNCIL FOR TEAHCER EDUCATION
REPRESENTED BY ITS SECRETARY, HANS BHAWAN, WING II,
1, BAHADUR SHAH ZAFAR MARG, NEW DELHI-110 002
5 STATE COUNCIL OF EDUCATIONL RESEARCH AND TRAINING
(SCERT)
REPRESENTED BY ITS DIRECTOR, (VIDYABHAVAN),
POOJAPPURA P.O, THIRUVANANTHAPURAM-695 012
6 MOHAMMED ALI P (DELETED)
AGED 33 YEARS, S/O. POCKER P, PUNNAKKULAYIL HOUSE,
ARIYOOR P.O, PALAKKAD-678 583.
R6 DELETED FROM PARTY ARRAY AS PER ORDER DATED
24/01/2020 IN I.A.2/2019 IN WA 913/2019.
R4 BY DR.ABRAHAM P.MEACHINKARA,SC,NCTE
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.07.2020, ALONG
WITH WA.824/2019, WA.830/2019, WA.905/2019, WA.906/2019,
WA.919/2019, WA.929/2019, WA.1174/2019, WA.1451/2019, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WA.No.824 OF 2019 and connected cases
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF JULY 2020 / 31ST ASHADHA, 1942
WA.No.919 OF 2019
AGAINST THE ORDER/JUDGMENT IN WP(C) 35080/2017(H) OF HIGH COURT
OF KERALA
APPELLANT/S:
1 RASITHA M.K.
AGED 31 YEARS
W/O.SUJITH M., MADAPRAVAN HOUSE, CHELERI P.O., 670
604.
2 SHARFINA M.,
AGED 32 YEARS
W/O.SHAFEEQUE, THAZHE PARACHALIL, MANGAD P.O.,
UNNIKULAM, KOZHIKODE-673 574.
3 SAHIDA M.K.,
AGED 35 YEARS
W/O.NOUSHAD, KOLANGARA KANDY, KINALOOR, KOZHIKODE-
673 612.
4 NAJEEDA K.K.,
AGED 31 YEARS
W/O.HARIS K., VILAYATTERI HOUSE, VALLIYOTH, EKAROOL
P.O., UNNIKULAM, KOZHIKODE-673 574.
5 BUSHRA P.,
AGED 40 YEARS
RAFEEQUE T.K., THANNIKKUDUNGAL, KUTAMBOOR,
NARIKKUNI - 673 585.
6 TREESA JAMES,
AGED 40 YEARS
W/O.MARTIN, THACHIL HOUSE, NORTH KUTHIATHODE,
KUTHIATHODE P.O., ERNAKULAM.
7 RABIYATHUL ABADIYA,
WA.No.824 OF 2019 and connected cases
33
AGED 32 YEARS
W/O.SHANEER P.S., PUZHAKANEZHATH HOUSE,
CHENDAMANGALAM P.O., NORTH PARAVUR, ERNAKULAM.
8 JOISY JOSEPH,
AGED 37 YEARS
W/O.JAISON JOSEPH, KALAPARAMBATH HOUSE, KARUMALLOOR
P.O., THATTAMPADY, NORTH PARAVUR, ERNAKULAM.
9 SARATH KUMAR,
AGED 28 YEARS
S/O.SIVANANDAN NAIR K., ANANDA
BHAVANAM,MUTHUPILAKKAD WEST, PORUVAZHY P.O.,
KOLLAM.
10 DONIYA SEBASTIAN,
AGED 25 YEARS
W/O.SHINU VARGHESE, KARUMATHI HOUSE, KARUMALLOOR
P.O., THATTAMPADY-683 511.
11 MUHAMMED ANSAR K.K.,
AGED 30 YEARS
S/O.ABDURAHIMAN MUSLIYAR, KOORMATH HOUSE,
PERUVSLLUR P.O., KONDOTTY - 673 638.
12 ABDU SHAREEF K.C.,
AGED 32 YEARS
S/O.ABDURAHEMAN K.C., KAKKADANCHALIL HOUSE,
KARASSERY P.O., MUKKAM-673 602.
13 SIYAVUDHEEN P.,
AGED 31 YEARS
S/O.MUHAMMED T.M., NADUVILAKKANDI THAZHAM HOUSE,
POOVATTUPRAMBA P.O., KOZHIKODE-673 008.
14 REMYA B.,
AGED 32 YEARS
W/O.JAYAPRAKASAN P., PONNAKKAMKUZHIYIL, CHOOLUR,
POOLACODE, CHOOLUR P.O., KOZHIKODE.
15 SREELEKHA C.K.,
AGED 37 YEARS
W/O.JANARDHANAN, CHERUKUNI, KIZHUR, NELEDI, PAYYOLI
- 673 522.
16 RADHIKA R.MENON,
AGED 30 YEARS
D/O.AMBIKA DEVI, SUKRUTHAM ETTUVEETTIL, CHEEKILODE,
ATHOLY, KOZHIKODE-673 515
WA.No.824 OF 2019 and connected cases
34
17 PRASANTH M.,
AGED 35 YEARS
S/O.MURALEEDHARAN NAIR, SREEVILAS, MURANI,
MALLAPALLY EAST P.O., PATHANAMTHITTA,
18 SURAYA SREEDHARAN,
AGED 29 YEARS
D/O.SREEDHARAN NAMBIAR, RAHUL NIVAS, EDAYANNUR,
EDAYANNUR P.O., KANNUR.
19 SAFEETHA E.,
AGED 33 YEARS
D/O.ABOOBACKER, ERANIKKAL HOUSE, THEKKEN P.O.,
KUTTOOR, PULLUR, MALAPPURAM.
20 SHIKHA T.V.,
AGED 33 YEARS
D/O.GANGADHARAN T.V., G.G.HOUSE, VARAM P.O.,
MATHUKKOTH, KANNUR-670 594.
21 SOUMYA MATHEW,
AGED 34 YEARS
ARUN THOMAS, MUNDAYKKAL HOUSE, NEDUMKANDAM P.O.,
IDUKKI-685 553.
22 PRAJEESH M.,
AGED 27 YEARS
S/O.BALAKRISHNAN M., MANALIYIL VEEDU,
PADINHATTUMMURI P.O., KOOTTILANGADI, MALAPPURAM-676
506.
23 VINOD P.V.,
AGED 39 YEARS
S/O.KUNHIKANNAN C.V., PUTHIYA VEETTIL, KANAYIL,
PAYYANNUR, KANNUR-670 307.
24 SHEEBA DEVI,
AGED 28 YEARS
W/O.BINEESH, KARTHIKANILAYAM, KOLATHUR, CHELAKKARA
P.O., THRISSUR-680 586.
25 SAVITHA K.,
AGED 33 YEARS
W/O.PRASANTH G., MARGGASSERI PUTHENVEED, CHERAYA
P.O., KONGAD, PALAKKAD
26 RAJEENA K.,
AGED 32 YEARS
D/O.ABDUL RAHIMAN, MUHABATH MANZIL, G.S.SADAN,
PERUR, PATHIRIPALA.
WA.No.824 OF 2019 and connected cases
35
27 ABOBACKER C.V.,
AGED 34 YEARS
S/O.MOIDHEEN, THEKKATH VALAPPIL HOUSE, P.O.MALA
KAKKATIRI, THRITHALA, PALAKKAD-679 313.
28 SHEEJA M.,
AGED 35 YEARS
W/O.JAYADEVAN, MARKKASSERIKKALAM, KALLADIPPATTA
P.O., ONGALLUR, PALAKKAD-679 313.
29 AFTHAB P.K.,
AGED 25 YEARS
S/O.ABDULSALAM P.K., PALAKKULATHIL HOUSE,
ANATHAYOOR, VAZHAKKAD P.O., MALAPPURAM-673 640.
30 ABDUL KABEER K.,
AGED 24 YEARS
S/O.MUHAMMED K., PARAKKAD HOUSE, CHEEKODE P.O.,
MALAPPURAM-673 645.
31 BINU THOMAS,
AGED 36 YEARS
S/O.M.D.THOMAS, MANNIKOICKAL HOUSE, PAYYANAMON
P.O., KONNI, PATHANAMTHITTA-689 692
32 SHANY THOMAS,
AGED 41 YEARS
W/O.BIJU K.SAM, KODIYATTU HOUSE, MYLAPRA TOWN P.O.,
PATHANAMTHITTA-689 678.
33 LEENA GEORGE,
AGED 41 YEARS
W/O.MANOJ MATHEW, THUNDIYATHU HOUSE, KIZHAKKUPURAM
P.O., KUMBAZHA VIA, PATHANAMTHITTA -689 653.
34 LINI SAMUEL,
AGED 42 YEARS
D/O.K.K.SAMUEL, SHIBU NIVAS, PARANTHAL P.O.,
PANDALAM, PATHANAMTHITTA - 689 501.
35 ANCY VARGHESE,
AGED 42 YEARS
D/O.VARGHESE K.G., KOCHUMURIYIL, PAYYANAMON P.O.,
KONNI, PATHANAMTHITTA-689 692.
36 BINU P. JOSEPH,
AGED 42 YEARS
S/O.P.M.JOSEPH, PUTHANPURAKAL, THANNITHODU P.O.,
PATHANAMTHITTA-689 699.
WA.No.824 OF 2019 and connected cases
36
37 SHEEJA K. GEORGE,
AGED 37 YEARS
W/O.SHALU K.JOHN, NELLIVILA SHIJU BHAVAN,
KADAMPANADU SOUTH P.O., PATHANAMTHITTA-691 552.
38 SAJITHA M.,
AGED 29 YEARS
W/O.RANJITH C.P., KURUVANCHERI HOUSE, VALLIKUNNU
P.O., KADALUNDI NAGARAM-673 314.
39 UNAIS P.V.,
AGED 27 YEARS
S/O.MOIDU U., GOUZIA PUTHENVEETIL HOUSE,
PANNYANNUR, PANNYANNUR P.O., PARAL, KANNUR-670 671.
40 RAMSHIYA M.V.,
AGED 22 YEARS
W/O.AHAMMED ROSHAN, PULLANIKKATTILL HOUSE,
KONDURKKARA, ONGALLUR, PALAKKAD-679 313.
41 BIBHANIA MAHIMA,
AGED 32 YEARS
W/O.VINEESH, MAHIMA HOUSE, THIRUVANGOOR P.O. - 673
304.
42 SHINCY,
AGED 28 YEARS
D/O.GOPALAN, MALAYIL HOUSE, KOLAKKTTUCHALI P.O.,
VALLIKUNNU, CHELEMBRA, MALAPPURAM-673 634.
43 NOUFAL O.M.,
AGED 27 YEARS
S/O.O.MAMMED, OZHUPARAKKAL HOUSE, KUTHIRADAM
MAVOOR, MAVOOR, KOZHIKODE-673 661.
44 SNEHA PAUL P.,
AGED 31 YEARS
W/O.SANGEETH P.S., PARTHASARADHY HOUSE, VALANCHERY,
IRIMBILIYAM, VALIYAKUNNU, MALAPPURAM-676 552.
45 MUSAMMLI K.P.,
AGED 31 YEARS
S/O.AHAMMED K.P., MUBEENA MANZIL, KANNADICHAL,
KADACHIRA P.O., KANNUR-670 621.
46 ANEESHA KUMAR K.,
AGED 42 YEARS
S/O.CHANDRAN K., KUNIYIL HOUSE, KUNNOTHPARAMBA,
PUTHUR P.O., KANNUR-670 692.
WA.No.824 OF 2019 and connected cases
37
47 ANEESA,
AGED 28 YEARS
W/O.SHABEER M.K., MANATHANAM KANDIYIL, POLUR,
KURUVATTOOR, KONOTT, KOZHIKODE-673 571.
48 GREESHMA P.C.,
AGED 25 YEARS
D/O.RAMACHANDRAN S.P., VASUDHA, CHAVANAPUZHA,
KARIMBAM, PANNIYOOR, KANNUR-670 142.
49 SUFAIRA K.,
AGED 31 YEARS
W/O.MUHAMMED YOUSUF, SHIHABUDHEEN, VALAPRA HOUSE,
THOTTILANGADI P.O., AREACODE VIA, MALAPPURAM-673
639.
50 UMMU HABEEBA T.,
AGED 28 YEARS
W/O.MUHAMMED NAHEEM K., KUNDUKOLI HOUSE, MUTTUNGAL,
AREACODE P.O., MALAPPURAM-673 639.
51 AISWARYALAKSHMI S.,
AGED 32 YEARS
W/O.LIBHAS B., USHUS, MANGAD, PERINGADI P.O.,
THALASSERY, KANNUR.
52 SHINI JOSE C.,
AGED 38 YEARS
W/O.SABU MATHEW, KUNNEMURIYIL HOUSE, PATHIRICKODE
P.O., PULIACKODE, MELATTUR, MALAPPURAM-679 326.
53 P.DIVYA,
AGED 30 YEARS
W/O.SASIKUMAR, PANDIKASALA HOUSE, ATTASSERY P.O.,
SREEKRISHNAPURAM, PALAKKAD-679 513.
54 SHIBI K.,
AGED 32 YEARS
W/O.BINOY P., PACHAT HOUSE, MANNUR VALAVU,
KADALUNDI, KOZHIKODE-673 328.
BY ADVS.
SRI.K.SHAJ
SRI.K.M.SREEKANTH
SRI.RENJIT GEORGE
SRI.C.IJLAL
WA.No.824 OF 2019 and connected cases
38
RESPONDENTS/RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF HUMAN RESOURCES, NEW DELHI-110 001.
2 THE GOVERNMENT OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR OF PUBLIC INSTRUCTIONS,
THIRUVANANTHAPURAM, PIN-695 001.
4 NATIONAL COUNCIL FOR TEACHER EDUCATION,
REPRESENTED BY ITS SECRETARY, HANS BHAWAN, WING 11,
1, BAHADUR SHAH ZAFAR MARG, NEW DELHI-110 002.
5 STATE COUNCIL OF EDUCATIONAL RESEARCH TRAINING
(SCERT),
REPRESENTED BY ITS DIRECTOR, (VIDYABHAVAN),
POOJAPPURA P.O., THIRUVANANTHAPURAM-695 012.
R4 BY DR.ABRAHAM P.MEACHINKARA,SC,NCTE
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.07.2020, ALONG
WITH WA.824/2019, WA.830/2019, WA.905/2019, WA.906/2019,
WA.913/2019, WA.929/2019, WA.1174/2019, WA.1451/2019, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WA.No.824 OF 2019 and connected cases
39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF JULY 2020 / 31ST ASHADHA, 1942
WA.No.929 OF 2019
AGAINST THE ORDER/JUDGMENT IN WP(C) 34683/2017(I) OF HIGH COURT
OF KERALA
APPELLANTS/PETITIONERS 2 TO 26, 28 TO 46 & 48 TO 54:
1 SURYA REVI @ SURYA RAVI,
AGED 31 YEARS
W/O. PRAVEEN G. NAIR, GOKULAM, PANANGADU P.O,
KULANADA, KAIPUZHA, PATHANAMTHITTA 689 503.
2 ASJAHAN PATTARKADAVAN,
AGED 30 YEARS
D/O. AYAMU HAJI P.K, PATTARKADAVAN HOUSE,
PATTARKADAVU P.O, MALAPPURAM 676 519
3 FARISA,
AGED 28 YEARS
D/O. ABOOBACKEER, KOTTAMBARA, THOTTATHIL HOUSE,
EDAYUR P.O, MALAPPURAM 676 552
4 AJITH P,
AGED 30 YEARS
S/O. BHASKARAN, ILLIKKAL, MANIYUR P.O, KOZHIKODE
673 523.
5 VINU JOSEPH N.V,
AGED 31 YEARS
S/O. N.K VARGHESE, NEELANKAVIL HOUSE, PAVARATTY,
THRISSUR 680 507
6 HAREESH T,
AGED 29 YEARS
S/O. NARAYANAN, EMBRANTHIRI, THEKKEMADAM HOUSE,
INDIANOOR P.O, KOTTAKKAL, MALAPPURAM 676 503
7 JYOTHI,
WA.No.824 OF 2019 and connected cases
40
AGED 33 YEARS
D/O. PRABHAKARAN NAIR, 9/101, PRABHATHAM HOUSE,
PALLIPPURAM, PALAKKAD 679 305
8 SANGEETHA JOSEPH,
AGED 37 YEARS
W/O. SABU JOSEPH, PLATHOTTATHIL HOUSE, ERAPAMTHODE,
CHERUKAD P.O, KOZHIKODE 673 527
9 GEO GEORGE JOSEPH,
AGED 29 YEARS
GEORGE JOSEPH K, KOONAMMACKAL HOUSE, MERIKUNNU P.O,
KOZHIKODE 673 012
10 LINSHA P,
AGED 28 YEARS
W/O. SHYJITH C.S, DARSHANA NIVAS, PATTIAM,
KOTTAYODI, PATHAYAKUNNU, KANNUR 670 691
11 REJANI E.M,
AGED 37 YEARS
W/O. RAMADASAN P, PANAMPUZHI, THIRUVIZHAKUNNU,
KOTTOPPADAM, PALAKKAD 678 601
12 ANILA,
AGED 28 YEARS
W/O. BINU T.K, THEKKE KUNNINMEL HOUSE, OTTAPALAM,
AMBALAPARA, PALAKKAD
13 RAJANI A,
AGED 36 YEARS
W/O. RAJESH T, MAMBALLI MELETHIL, PUNCHAPPADAM,
SREEKRISHNAPURAM, PALAKKAD 678 633.
14 SANDRA P.S,
AGED 30 YEARS
W/O. SUDHEESH E, SOWHRUDAM HOUSE, KADAMPAZHIPURAM,
PALAKKAD 678 633
15 JAZEELA P.V,
AGED 34 YEARS
W/O. SALEEM K, KALLENGAL, MODUVINGAL, CHETTIPPADI,
MALAPPURAM.
16 SAJITHA,
AGED 29 YEARS
W/O. RANJITH, KURUVANCHERI, VAALLIKUNNU P.O,
MALAPPURAM
17 JAMSHIDHA P.C,
WA.No.824 OF 2019 and connected cases
41
AGED 30 YEARS
W/O. MUHAMMED SHAFI K. ERAKKODAN, KANDARATH HOUSE,
GOTHAMBAROAD, MUKKAM, KOZHIKODE 673 602.
18 RANJINI @ RANJINI R,
AGED 29 YEARS
D/O. RADHAKRISHNAN, KRISHNA NIVAS, AVITANALLUR,
NADUVANNUR, KOZHIKODE 673 614
19 SREEROOPA K.P,
AGED 28 YEARS
D/O. SREEDHARAN NAIR, KOTTADIPARAMBATH, NANMINDA,
KOZHIKODE 673 613.
20 RAMYA M.P,
AGED 30 YEARS
W/O. DEEPAK P.B, PULLANKANDY, NARIKKUNI P.O,
KOZHIKODE 673 585
21 JEESHMA M.C,
AGED 32 YEARS
D/O. KUMARAN M.C, NADAMMIL HOUSE, PURAMERI POST,
KOZHIKODE 673 503.
22 SANDHYA GUPTA K.U,
AGED 24 YEARS
D/O. UNNIKRISHNAN, KUNDALAMPADATH, THRIPPALAMUNDA,
PARASSERY P.O, KONGAD, PALAKKAD.
23 ANUPAMA T,
AGED 33 YEARS
W/O. SHAJI, ARIYANDATH, THEKKANANGADI,
KADAMPAZHIPURAM, PALAKKAD.
24 RASHMI E,
AGED 29 YEARS
D/O. RAMANKUTTY, ERANTHOTTIL, KUTTANASSERY,
VELLIKUNNU, PALAKKAD
25 JAYAKRISHNAN,
AGED 36 YEARS
S/O. DHAMODHARAN NAIR, KAKKAT HOUSE, VAZHAYUR,
MALAPPURAM 673 633
26 RIYASUDHIEN N,
AGED 27 YEARS
S/O. MOHAMMED, MALIYATHARAKKAL HOUSE, KODIJATHUR,
MUKKAM, CALICUT.
27 MUHAMMED MOHASIN K.P,
WA.No.824 OF 2019 and connected cases
42
AGED 26 YEARS
S/O. MUTHUKOYA THANGAL, ANUGRAH, PALLIKKAL P.O,
MALAPPURAM 673 634.
28 PREETHA JOSE C,
AGED 44 YEARS
W/O. JOYSON M.C, MANDUMPAL HOUSE, AKATHIYOOR P.O,
KUNNAMKULAM, THRISSUR 680 519
29 RAMYA K,
AGED 28 YEARS
W/O. SOORAJ V.R, SREELAKSHMI HOUSE, KUNNATHRA P.O,
KOYILANDY 673 620
30 SAJITH K.G,
AGED 38 YEARS
S/O. K. GOPALAKRISHNAN, NANDANAM, AMBADY HOUSE,
EDATHIRINJI P.O, IRINJALAKUDA 680 122.
31 ANJU RETHNAN C,
AGED 38 YEARS
W/O.BALU, KANJIRAPARAMBIL HOUSE, CHALINGAD, KPM,
THRISSUR 680 681
32 SHITHA V.V,
AGED 33 YEARS
W/O. SHAJU T.S, THANDYEKKAL HOUSE, ANTHIKAD P.O,
THRISSUR 680 641
33 SHEEBA P.S,
AGED 35 YEARS
W/O. SHAJI T.S, THEPARAMBIL HOSUE, CHAKKARAPADAM
P.O, PARINJANAM, THRISSUR 680 686
34 BINDYA E.V,
AGED 37 YEARS
W/O. RAJEEV E.S, EDACHALIL HOUSE, CHENTRAPPINNI
P.O, THRISSUR 680 687
35 LIBY BABU K,
AGED 31 YEARS
W/O. JAISON SUNNY, KURUTHUKULANGARA, VALLOORKARAN
HOUSE, KANDASSANKADAVU, THRISSUR 680 613.
36 RAFEEQUE T.P,
AGED 40 YEARS
S/O. MUHAMMED HAJI T P, KELEMPARAMBIL HOUSE,
KARUVANPOYI P.O, KODUVALLY, KOZHIKODE.
37 ABEENA K.M,
WA.No.824 OF 2019 and connected cases
43
AGED 37 YEARS
D/O. UMMAR K.M, KULAGARA THAZHAM, CHELAVOOR P.O,
CALICUT 673 571
38 RESHMA N.V,
AGED 42 YEARS
W/O. SAJEEVAN P.P, JEEVAS, PUTHEN PURAYIL HOUSE,
IRIVERI, KANNUR 670 613.
39 AMBILI A.K,
AGED 34 YEARS
W/O. RAJESH K, LAKSHMI BHAVAN KOTTUS,
SREEKANDAPURAM, KANNUR 670 631
40 MUHAMMED YUNUS P.P,
AGED 30 YEARS
S/O. MUHAMMED SALITH K.K, MAIMOONA MANZIL, MUTTAM,
NEKKI BAZAR P.O, VENGARA , KANNUR 670 305
41 BIJI ANTONY,
AGED 41 YEARS
D/O. ANTONY, THARAPPIL HOUSE, KOODARANJI, KOZHIKODE
673 604.
42 SHENCY AUGUSTINE,
AGED 39 YEARS
W/O. SIBI STANLY, VETTIKKATTA HOUSE, NELLIANICHAL,
THIRUVAMPADY P.O, CALICUT 673 603.
43 SR. NIMMY JOSE,
AGED 32 YEARS
D/O. JOSE, ADORATION CONVENT, MANJAKAUDUR,
KOODARANHI, KOZHIKODE
44 DEEPA N,
AGED 34 YEARS
W/O. PRADEEP T, THODAMKANNATH HOUSE,
KARUMANAMKURUSSI P.O, CHERPULASSERY, PALAKKAD
45 SHYLAJA C.S,
AGED 42 YEARS
W/O. RAJAN P, PUTHIYOTTIL HOUSE, KADIYANGAD P.O,
PERAMBRA 673 525
46 SOUJITHYA V.S,
AGED 25 YEARS
W/O. SHARATH, SISIRAM, MEPPAYIL P.O, VATAKARA.
47 SHAMEEL M,
AGED 35 YEARS
WA.No.824 OF 2019 and connected cases
44
S/O. ALIMON, MADHURAKKUYYAN HOUSE, KIZHUPARAMBA,
MALAPPURAM 673 639
48 MAYA K,
AGED 35 YEARS
D/O. GANGADHARAMARAN, JYOTHIS, CHELERY P.O, KANNUR
670 604
49 RAJEENA P.K,
AGED 38 YEARS
W/O. E.K SUJITH, K.K HOUSE, EACHUR PO., KANNUR
50 SMIJA V.V,
AGED 36 YEARS
W/O. PRAMOD KUMAR, CHEKKICHAL HOUSE, BAVODE P.O,
KANNUR 670 622
51 SHIJI M.V,
AGED 28 YEARS
W/O. VINOD, S. BHAVAN, KADOOR, MAYYIL,
CHERUPAZHASSI P.O, KANNUR.
BY ADVS.
SRI.K.SHAJ
SRI.K.M.SREEKANTH
SRI.C.IJLAL
SRI.R.N.SANDEEP
SRI.RENJIT GEORGE
RESPONDENT/S:
1 UNION OF INDIA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF HUMAN RESOURCES, NEW DELHI 110 001
2 THE GOVERNMENT OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
3 THE DIRECTOR OF PUBLIC INSTRUCTIONS,
THIRUVANANTHAPURAM, PIN 695 001
4 NATIONAL COUNCIL FOR TEACHEER EDUCATION,
REPRESENTED BY ITS SECRETARY, HANS BHAWAN, WING II,
1, BAHADUR SHAH ZAFAR MARG, NEW DELHI 110 002
5 STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
(SCERT),
REPRESENTED BY ITS DIRECTOR, (VIDYABHAVAN),
WA.No.824 OF 2019 and connected cases
45
POOJAPPURA P.O, THIRUVANANTHAPURAM 695 012.
6 SHIJI V, (DELETED)
AGED 37 YEARS
W/O. SHAJI V.K, ZION, SABAN, ECO VILLAGE, AMPARA,
KOTTAKKAL P.O, MALAPPURAM 676 503.
7 MOHAMMAD RAFEEQUE C, (DELETED)
AGED 28 YEARS
S/O. SAIDALAVI, SRAMBIYIKKAL HOUSE,
KANNAMVETTIKKAVU P.O, 673 637
8 NAVITHA M, (DELETED)
AGED 30 YEARS
W/O. SREEJITH K, KOMATTLIE, CHANIYANKADAVE P.O,
THIRUVALLUR, VADAKARA 673 103.
RESPONDENTS 6 TO 8 DELETED FROM THE PARTY ARRAY AS
PER ORDER DATED 24.01.2020 IN I.A.NO.2/2019 IN WA
929/2019.
R1 BY SRI.T.V.VINU, CGC
R2-3, R5 BY GOVERNMENT PLEADER
R4 BY DR.ABRAHAM P.MEACHINKARA,SC,NCTE
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.07.2020, ALONG
WITH WA.824/2019, WA.830/2019, WA.905/2019, WA.906/2019,
WA.913/2019, WA.919/2019, WA.1174/2019, WA.1451/2019, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WA.No.824 OF 2019 and connected cases
46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF JULY 2020 / 31ST ASHADHA, 1942
WA.No.1174 OF 2019
AGAINST THE ORDER/JUDGMENT IN WP(C) 34691/2017(J) OF HIGH COURT
OF KERALA
APPELLANTS/S:
1 VIBIN.K.V.
AGED 28 YEARS
S/O K.M. VIJAYAKUMAR, KANJIRAPARAMBIL HOUSE,
NAMBAZHIKAD P.O. MATTOM, THRISSUR-680 602.
2 SAYED SHAHUL HAMEED THANGAL K.V.
AGED 26 YEARS
S/O ATTAKOYA THANGAL, PULIYAMMAL HOUSE,
HAJIYARPALLI P.O.KOLMANNA, MALAPPURAM-676 519
3 SHIJI KORA,
AGED 35 YEARS
W/O TOMY P.M, PANAKKAL HOUSE, VALILLAPUZHA
P.O.AREACODE (VIA), MALAPPURAM-673 639
4 LIDIYA MATHEW,
AGED 35 YEARS
W/O BIJU MATHEW, ADAPPOORPUTHERIPURAYIL HOUSE,
KALLURUTTY, NEELESWARAM, KOZHIKODE-673 582.
5 JINS P.J,
AGED 30 YEARS
S/O JOSEPH P.D,PATTASSERIL HOUSE, KAKKADAMPOIL
P.O.KOODARANHI VIA, KOZHIKODE-673 604
6 JIMMY M.A
AGED 39 YEARS
S/O MP.P.ANTONY, MAZHUVANCHERIL HOUSE,
KAKKADAMPOYIL P.O.KOZHIKODE-673 604.
7 NISHA CHACKO
WA.No.824 OF 2019 and connected cases
47
AGED 38 YEARS
W/O JOSEPH P.,J. PULAKKUDIYIL HOUSE, THIRUVAMBADY
P.O.KOZHIKODE-673 603.
8 ATHIRA JOSEPH
AGED 34 YEARS
D/O JOSEPH, KOTTANAL HOUSE, KOODARANJI
P.O.KOZHIKODE 673 604.
9 LALY P.J.
AGED 43 YEARS
D/O JOSEPH, CARMELITE CONVENT, THIRUVANBADY
P.O.KOZHIKODE-673 603.
10 BINDU JOSEPH
AGED 40 YEARS
D/O JOSEPH , CARMELITE CONVENT, THIRUVAMBADY
P.O.KOZHIKODE-673 603.
11 BINDU JOSEPH
AGED 35 YEARS
D/O JOSEPH, SD CONVENT, KANNOTH, KODANCERY,
KOZHIKODE-673 580
12 SHINIMOL M.V
D/O VARKEY, SD CONVENT, KANNOTH KODANCHERY,
KOZHIKODE-673 580
13 LINET SAMUEL,
AGED 32 YEARS
D/O SAMUEL, MANNAROTTE HOUSE, MEEMUTTY
P.O.KODENCHERY, KOZHIKODE-673 602.
14 DALY VARGHESE
AGED 38 YEARS
D/OVARGHESE, NADUVATH HOUSE, KOOMBARA BAZAR,
KOODARANJI, KOZHIKODE 673 604.
15 MISHA JOSEPH P
AGED 36 YEARS
C/O MOTHER SUPERIOR, ADORATION CONVENT,
CHUNDATHUMPOIL, THOTTUMUKKAM P.O.KOZHIKODE-673 513.
16 ALICE V THOMAS
AGED 41 YEARS
W/O VINOD, PLAKKOOTATHIL HOUSE, ANAKKAMPOYIL
P.O.KOZHIKODE-673 603.
17 SR.SILVI A.J.
AGED 42 YEARS
WA.No.824 OF 2019 and connected cases
48
C/O MOTHER SUPERIOR, ADORATION CONVENT,
ANAKKAMPOYIL P.O.KOZHIKODE-673 603.
18 SR.JEENA THOMAS
AGED 32 YEARS
C/O MOTHER SUPERIOR, ADORATION CONVENT,
ANAKKAMPOYIL P.O.KOZHIKODE-673603.
19 KANCHANA S
AGED 33 YEARS
W/O PRADEEP NAMBOOTHIRI, MADHAMILLOM, ASAMANNOOR
P.O.PUNNAYAM- 683 545.
20 JELLY ROSE P.I
AGED 23 YEARS
D/O ITTOOP P.J, PULIKKOTTIL MAMMAYIPARAMBIL HOUSE,
THAIKKAD, THRISSUR-680 104.
21 BIJI JOHN V
AGED 21 YEARS
D/O JOHN V.T, VADAKKAN HOUSE, VILAKKATTUPADAM,
PAVARATTY P.O.THRISSUR- 680 507.
22 EBIN ELDHOSE,
AGED 29 YEARS
S/O ELDOW C.V, CHERADY HOUSE, PANIELY
P.O.PERUMBAVOOR, ERNAKULAM-683 546.
23 CHAITHANYA,
AGED 36 YEARS
D/O P.Y.THOMAS, CHARUVILAPUTHANVEEDU, AUVANEESWAREM
P.O.-691 517
24 ANITHA BABY
AGED 40 YEARS
W/O K.M. KOSHY VAIDYAN, KUMPALATHUPUTHEN VEEDU,
KIZHAKEKARA, THEVALAKARA, KOLLAM-690 524.
25 ANJANA VARGHESE
AGED 39 YEARS
W/O AJU GEORGE, PUTHENVEETTIL HOUSE, PANDALAM,
PATHANAMTHITTA-689 501.
26 SHIJI M
AGED 37 YEARS
W/O VIJAYARAGHAVAN, KIZHAKKAYIL HOUSE,
KEEZHARIYUR .P.O.KOZHIKODE-673 324.
27 SMITHA P,
AGED 39 YEARS
WA.No.824 OF 2019 and connected cases
49
W/O SUJITH KUMAR K,KRISHNA HOUSE, KARAPARAMBU
P.O.KOZHIKDE-673 010
28 JAYASREE A.V.
AGED 39 YEARS
W/O SUNILKUMAR, KRISHNA VEEKKUTTIL, CHINGAPURAM,
KOZHIKODE-673 529
29 NYNA P
AGED 39 YEARS
W/O SARATH BABU, KYTHOKKUNNU VALIYA PARAMBATH
HOUSE, KANNOOKKARA P.O.KOZHIKODE-673 102.
30 MINU M.B
AGED 36 YEARS
W/O VINOD V.K, VAYAMBILIL, KUNNACKAL P.O.KUNNACKAL,
ERNAKULAM-682 316
31 CHRISTEENA J .PALATHARA
AGED 35 YEARS
W/O SUNIL K FRANCIS, KALLUVETTATH HOUSE,
THEKKUMKUTTY, KUMARANELLOOR, KOZHIKODE-673 602.
32 RINSHA K
AGED 30 YEARS
W/O THASNEEM AHAMMED K.P, JABELNOOR HOUSE,
CHENNAMANGALLUR, MUKKOM, KOZHIKODE-673 602.
33 LINJU GEORGE
AGED 30 YEARS
W/O JOMON K.K.KEETHUTHOTTATHIL HOUSE, MEKKADAMPU
P.O.RAKKAD, ERNAKULAM-682 316
34 SARA JOHN,
AGED 24 YEARS
D/O VARGHESE DANIEL, VARICKLAYIL HOUSE, VEETTOOR,
NELLAD P.O.ERNAKULAM- 686 669
35 MASUHOOD P.P
AGED 32 YEARS
S/O POCKERKUTTY, PUTHIYAPURAYIL HOUSE, KOODATHAI
BAZAR, KOZHIKODE-673 573.
36 BAGEESH T.M
AGED 32 YEARS
S/O T.E.BALAKRISHNAN KIDAV, GOPURAM, KOKKALLUR
P.O.BALLUSSERY, KOZHIKODE-673 612.
37 SREELINI T.P.
AGED 27 YEARS
WA.No.824 OF 2019 and connected cases
50
W/O ARUN PRASAD, THAZHAPUNATHIL HOUSE,PAVANDOOR
P.O.KAKKUR, KOZHIKODE-673 613.
38 ABINRAJ .M
AGED 29 YEARS
S/O PRABHAKARAN, MAKKOTH HOUSE, NANMANDA
P.O.KOZHIKODE-673 613.
39 JASHEENA K,
AGED 43 YEARS
W/O MUHAMMED FASAL, KAPPIYATT HOUSE, CHERAKKODE,
VELIMUKKU, MALAPPURAM-676 317
40 NEETHU T.M
AGED 29 YEARS
W/O SIJITH P, SIJI VIHAR, THALI, CHALAPPURAM,
KOZHIKODE.
41 JULIE JOSE,
AGED 43 YEARS
W/O JOSE ANTO, ELUVATHINGAL HOUSE, CHEVOOR,
PALISSERY, THRISSUR-680027
42 DHANYA MATHEWS,
AGED 33 YEARS
W/O JOHNSON P.J,PANATHUPARAMBIL HOUSE, NEAR G.B.H.S
GROUND, WADAKANCHERY, THRISSUR-680582.
43 PRINCY T.F
AGED 29 YEARS
W/O SHIJO K.V.KANNANAIKKAL HOUSE, KAIPARAMBU
P.O.THRISSUR
44 SOWMYA GEORGE K,
AGED 31 YEARS
W/O JERAID M GEORGE, MAPRANATHUKARAN HOUSE,
ARATTUPUZHA P.O.THRISSUR-680 562.
45 SINJU SARA THOMAS
AGED 37 YEARS
W/O PAUL MATHEWS, NELLIMATTATHIL HOUSE, NELLADU
P.O., ERNAKULAM-686 669
46 SINY A.P.
AGED 37 YEARS
W/O DAVY E.C. ELUVATHINKAL HOUSE, PARPPAKKADAVU,
AMMADAM P.O.THRISSUR-680 563.
47 VIDYA K.R.
AGED 30 YEARS
WA.No.824 OF 2019 and connected cases
51
W/O SHANOJ, KUNNIL HOUSE, MANJALI, MATTUPURAM,
MANNAM P.O.ERNAKULAM-683 520
48 SHEEJA P.A
AGED 33 YEARS
W/O SHANOJ K.K, MANJANGA HOUSE, CHENGALOOR
P.O.THIRSSUR-680 312.
49 SOUMIA C.J.
AGED 34 YEARS
D/O C.A.JOHNY, CHITTILAPPILLY HOUSE, THIROOR,
KILANNUR, MULAGUNNATHUKAVU, THRISSUR-680 581.
50 LOVELY T RAPHEL,
AGED 37 YEARS
W/O P.V.ANTOO, POONATH HOUSE, CHENGALOOR
P.O.THRISSUR- 680 312.
51 REMA K.P.
AGED 37 YEARS
W/O SUMESH, GOKULAM, BOTANICAL GARDEN ROAD,
GURUVAYURAPPAN COLLEGE, KOHIKODE- 673 014.
52 REMYA K
AGED 37 YEARS
W/O PADMANAD, PILATHOTTATHIL HOUSE, KARUVISSERI
P.O.KOZHIKODE-673 010
53 RENIMOL K.K.
AGED 34 YEARS
KAKKAVUKUNIYIL HOUSE, KURUVATTUR, KOZHIKODE-673
611.
54 DIVYA K.C.
AGED 33 YEARS
W/O LIJIL V.K. V-MOOLA, VALILAPUZHA P.O.MALAPPURAM-
673 639
55 JESSY P.T
AGED 33 YEARS
W/O MATHEW A.J, ANACHALIL HOUSE, PUTHIYIDAM,
CHERAKKARA, WAYANAD- 670644.
56 BIJO DAVIES P,
AGED 43 YEARS
S/O DAVIS, PELLISSERY HOUSE, AMMADAM P.O.THRISSUR-
680 563.
57 SUMITHRA A,
AGED 29 YEARS
WA.No.824 OF 2019 and connected cases
52
W/O SUDHEESH KUMAR, ARIMBRA HOUSE, BHOODAN COLONY
P.O. MALAPPURAM - 679 334
58 JOSMI JOSE
AGED 31 YEARS
D/O JOSE N.V. NIRAVATHU HOUSE, NJAYAPPILLY,
ERNAKULAM-686 681.
59 JINCY PAUL,
AGED 31 YEARS
D/O E.P. PAUL, PANDIMATTOM HOUSE, NEDUNGAPRA,
ERNAKULAM-683 545.
60 RAIHANA ASHRAF,
AGED 34 YEARS
D/O ABDULLA, RAYYAN NILVAS, FEROKE P.O.KOZHIKODE-
676 631.
61 MOHAMMED ABDURAHMAN V,
AGED 29 YEARS
CHALAKANDY HOUSE, CHEEKKODE P.O.MALAPPURAM-673 645.
62 CRISTY LOUIS,
AGED 40 YEARS
S/O LOUIS, PERUMADAN HOUSE, VADANAPPALLY, THRISSUR-
680 614.
63 NAVAS C.K,
AGED 35 YEARS
S/O MUHAMMED C.K. NASHEEDA MANZIL, AREACODE,
KIZHUPARAMBA P.O.MALAPPURAM 673 639
64 SAJILA C.I,
AGED 32 YEARS
W/O RAFEEQUE, ARETTUMANNIL HOUSE, CHENNAMANGALLUR,
KOZHIKODE-673 602.
65 VINEETH V.K.
AGED 29 YEARS
S/O RADHAKRISHNAN, GOVIND NIVAS, VALLIKKUNNU
P.O.MALAPPURAM-673 314.
66 JAMSHEENA P.P.
AGED 26 YEARS
W/O ASKAR, PALAPPETTA HOUSE, PERAKAMANNA,
MALAPPURAM 676 541.
67 SHAMSEER K
AGED 27 YEARS
S/O HASSAN K,KUZHIYANGAL HOUSE, THOTTINTAKKARA,
WA.No.824 OF 2019 and connected cases
53
MAMPAD P.O.676 542.
68 NAJEEB M.K.
AGED 39 YEARS
S/O AYISHA, KUNNATH HOUSE, VAZHAKKAD P.O.MALAPPURAM
673 640
69 SHIYAS
AGED 37 YEARS
S/O IBRAHIM, KALPANA HOUSE, TRITHALA.P.O. PALAKKAD
679 534.
70 MUFEEDA K,
AGED 27 YEARS
W/O SARFUDHEEN, VALIYAVEETTIL HOUSE, KUNIYIL
KIZHUPARAMBA, MALAPPURAM-673639
71 SHAMEEMA C
AGED 29 YEARS
W/O SABEER.C.T, THADAPPARAMBIL HOUSE, KIZHUPARAMB
P.O.MALAPPURAM 673 639
72 MEENA
AGED 35 YEARS
D/O NARAYANANKUTTY, MELAZHIYATH HOUSE, TRITHALA,
PATTITHARA, PALAKKAD-679 534.
73 PRASANTHI .K.M.
AGED 33 YEARS
W/O PRAKASH K.T.KARATTITHODI HOUSE, MUDAPPAKKAD,
PARUDUR, PALAKKAD.
74 DEEPIKA K.P.
AGED 25 YEARS
D/O LATHA, KURUPPATH PUTHANVEETTIL, TRITHALA,
PALAKKAD-679 534.
75 BINU THOMAS,
AGED 35 YEARS
S/O THOMAS, KOLLAMKUNNEL HOUSE, KOORACHUNDU,
KOZHIKODE-673 527
76 JASLA C.K,
AGED 32 YEARS
W/O FAISAL K.P.KIDAJIPUTHALATH, THAZHAKUNI,
THIKKODY, KOZHIKODE-673 522
77 BASIL SARGEES,
AGED 28 YEARS
S/O K.E.SARGEES, KOORPPILLI, PUTHUPPADY, MULLAVOOR,
WA.No.824 OF 2019 and connected cases
54
ERNAKULAM 686673.
78 PINTU PAUL,
AGED 27 YEARS
S/O E.P. POULOSE, EDINJUKUZHIYIL HOUSE,
NADUVATHAPARA, PERINGOTTUKURISSIL, PALAKKAD-678
574.
79 SALIHAMOL P.M
AGED 32 YEARS
W/O SHAHEER V.H, VALIYAKATH, MANNAM P.O.PARAVUR,
ERNAKULAM 683 520.
80 TESSY JOSEPH,
AGED 40 YEARS
W/O JOSEPH M.K. MUTTATHUKUDIYIL HOUSE, KANNOTH,
KODENCHERY, KOZHIKODE-673 580
81 JANCY VARGHESE,
AGED 40 YEARS
W/O SHAJI C PETER, CHEMPITHIL, MEEMUTTY, KOZHIKODE-
673580
82 SHAREENA
AGED 27 YEARS
D/O KADEEJA, KARATTU KARAKKUTTY, KODIYATHUR,
KOZHIKODE-673602.
83 SINI JOSEPH
AGED 40 YEARS
W/O JILS THOMAS, MANJAKAZHAKUNNEL HOUSE,
MARUTHOMKARA P.O.KOZHIKODE-673 513.
84 CHITHRA P.T.
AGED 30 YEARS
W/O MANIKANDAN, MANIMANDIRAM, KOLOTHUPARAMBU
KAPPUR, PALAKKAD- 679 552.
85 RAMYA T.V.
AGED 33 YEARS
W/O MANIKANDAN P.A, SREELAKSHMI HOUSE, MUDUR
P.O.MALAPPURAM-679 578
86 BUSHARA P.H,
AGED 38 YEARS
W/O SHAJAHAN P.A, PUTHUPARAMBIL HOUSE, CHERUPUZHA
P.O.KANNUR-670511
87 ANUPAMA V.K.
AGED 30 YEARS
WA.No.824 OF 2019 and connected cases
55
W/O RAMESHKUMAR, VEEKKUTTYIL HOUSE, CHINGAPURAM
P.O.QUILANDY, KOZHIKODE-673 529
88 VIJITH P
AGED 30 YEARS
S/O PURUSHOTHAMAN M.V. VIJITH NIVAS, PALAYODE
KEEZHALLUR P.O.KANNUR-670 612.
89 MANJU THOMAS,
AGED 40 YEARS
W/O SHYJU THOMAS, ERAVIKULANGARA HOUSE, KANGAZHA
P.O.KOTTAYAM 686 541.
90 VYSAKH K.B.
AGED 28 YEARS
S/O BALAN, KANDAMPULLY HOUSE, CHALISSERY
P.O.PALAKKAD-679 536
BY ADVS.
SRI.K.SHAJ
SRI.K.M.SREEKANTH
SRI.RENJIT GEORGE
SRI.C.IJLAL
SRI.R.N.SANDEEP
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF HUMAN RESOURCES, NEW DELHI 110001.
2 THE GOVERNMENT OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR OF PUBLIC INSTRUCTIONS,
THIRUVANANTHAPURAM, PIN 695 001.
4 NATIONAL COUNCIL FOR TEACHER EDUCATION,
REPRESENTED BY ITS SECRETARY, HANS BHAWAN, WING 11,
1, BAHADUR SHAH ZAFAR MARG, NEW DELHI-110002.
5 STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
(SCERT),
REPRESENTED BY ITS DIRECTOR, (VIDYABHAVAN),
POOJAPPURA P.O.THIRUVANANTHAPURAM 695 012.
6 NEETHU SUNNY, (DELETED)
AGED 32 YEARS
WA.No.824 OF 2019 and connected cases
56
W/O SAJI GEORGE, PENNAPARAMBIL HOUSE, KOODARANJI
P.O.KOZHIKODE-673 604.
7 SOLAMAN SEBASTIAN, (DELETED)
AGED 27 YEARS
S/O SEBSATIAN P.C.PLAMPARAMBIL HOUSE, PULLURAMPARA,
KOZHIKODE-673 603.
8 GREESHMA M, (DELETED)
AGED 27 YEARS
W/O RAJESH M.M. MULLAPPILLY HOUSE, ARIYANNUR,
THRISSUR-680 102.
9 SUPRIYA P, (DELETED)
AGED 34 YEARS
W/O SUJITH K.V. PAYYUR HOUSE, KANNANOOR NHANGATTIRI
P.O.THRITHALA, PALAKKAD- 679 303.
RESPONDENTS 6 TO 9 DELETED FROM THE PARTY ARRAY AS
PER ORDER DATED 24.01.2020 IN I.A.NO.2/2019 IN WA
1174/2019.
R4 BY DR.ABRAHAM P.MEACHINKARA,SC,NCTE
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.07.2020, ALONG
WITH WA.824/2019, WA.830/2019, WA.905/2019, WA.906/2019,
WA.913/2019, WA.919/2019, WA.929/2019, WA.1451/2019, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WA.No.824 OF 2019 and connected cases
57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF JULY 2020 / 31ST ASHADHA, 1942
WA.No.1451 OF 2019
AGAINST THE ORDER/JUDGMENT IN WP(C) 35078/2017(H) OF HIGH COURT
OF KERALA
APPELLANTS/PETITIONERS 1 TO 59 & 61 TO 65:
1 VIDHYA GOPI.P
AGED 30 YEARS
D/O. GOPI, PUTHOOR HOUSE, THAMCHAMPARA P. O.,
PALAKKAD - 678593
2 VIDEHINI K.
AGED 31 YEARS
D/O. SREENIVASAN N., RUDRAKSHAM HOUSE, KELOTH
VAYAL, PALLIKUNNU P. O., KANNUR
3 BINU P.
AGED 36 YEARS
W/O. SANTHOSH NAIR, KRISHNA, N.S.S. ENGINEERING
COLLEGE ROAD, AKATHETHARA, PALAKKAD
4 MANJUSHA T. K.
AGED 36 YEARS
W/O. SANTHOSH NAIR, KRISHNA, N.S.S. ENGINEERING
COLLEGE ROAD, AKATHETHARA, PALAKKAD
5 SREEJITH K. C.
AGED 36 YEARS
S/O. RAMANKUTTY, KIZHEKKECHANGOTH HOUSE,
THIRUVAZHIYODE P.O., PALAKKAD - 679514
6 SUMAYYA K. P.
AGED 28 YEARS
D/O. MUHAMMED ALI K. P., KOONARIPESHUNTHARA HOUSE,
MATTATHUR P. O., OTHUKKUNGAL, MALAPPURAM - 676528
7 JASNA T. P.
WA.No.824 OF 2019 and connected cases
58
AGED 30 YEARS
W/O. SATHAR, THANIYAN HOUSE, ELAMKULAM, PALATHOLE
P. O., CHERUKARA, MALAPPURAM - 679340
8 JISHA R.
AGED 31 YEARS
T. RAJAN, PUTHIYEDATH MEETHAL, CHERUVANNUR,
MEPPAYUR - 673524
9 SHINOOJ D.
AGED 29 YEARS
T. RAJAN, PUTHIYEDATH MEETHAL, CHERUVANNUR,
MEPPAYUR - 673524
10 SHAFEEK PARAVATH
AGED 30 YEARS
S/O. ABDURAHMAN P., PARAVATH HOUSE, WEST KODUR,
MALAPPURAM - 676503
11 AFSEENA P.
AGED 28 YEARS
D/O. ALI P., ASIF MANZIL, KAVUMPADI, PALLIKKAL
P.O., MALAPPURAM - 676634
12 NOUSHAD P. N.
AGED 28 YEARS
S/O. MAMMU P. N., PALENPADIYAN, NEDUMKULATHIL,
PADINHATTUMURI P. O., MALAPPURAM - 676506
13 PRAJINA N.
AGED 34 YEARS
W/O. PRAKASAN K., KANNOTH KEEZHARIYUR P.O.,
KOYILANDY, KOZHIKODE - 673307
14 SHAKEELA NANAKKAL
AGED 29 YEARS
D/O. MUHAMMED NANAKKAL, MANZIL-E-NANAKKAL,
NEDIYIRUPPU, KONDOTTY, MALAPPURAM
15 PRATHYUSHA K. P.
AGED 29 YEARS
D/O. SANKARANARAYAN U., OORALI HOUSE, KUTTIPURAM P.
O., KOTTAKKAL, MALAPPURAM
16 BASHEER C. H.
AGED 33 YEARS
S/O. JAMALUDHEEN, COLAKKALATH HOUSE, KOTTOOR,
INDIANOOR P. O., KOTTAKKAL, MALAPPURAM - 676503
17 FAUSIYA A.
WA.No.824 OF 2019 and connected cases
59
AGED 29 YEARS
D/O. BAVA, MUNDAKKATHODI HOUSE, PONNIYAKURISSY P.
O., PERINTHALMANNA, MALAPPURAM - 679322
18 RESHMA A. C.
AGED 26 YEARS
KURIYEDATH HOUSE, AVITHANALLUR P. O., NADAVANNUR,
KOZHIKODE - 673614
19 SAMEENA T. K.
AGED 34 YEARS
D/O. AHAMMED HAJI, KAZHUNGIL HOUSE, CHERUR ROAD,
VENGARA, O. K. MURI, MALAPPURAM
20 NOUFAL C. K.
AGED 29 YEARS
S/O. KABEER C. K., CHENATTUKUZHIYIL HOUSE,
MOOTHEDAM P. O., MALAPPURAM - 679331
21 IZZUDDEEN M.
AGED 43 YEARS
S/O. ABDURAHIMAN M., THUSHARA, FEROKE, KOZHIKODE -
673631
22 SAHILA P.
AGED 26 YEARS
W/O. MUHAMMAD RIYAS T. K., THADAMKANDY, KEEZHARIYUR
P. O., KOYILANDY - 673307
23 RUBY PAUL
AGED 42 YEARS
D/O. PAUL, S. H. CONVENT, KOORACHUNDU, KOZHIKODE
24 REGI JACOB
AGED 42 YEARS
C/O. MOTHER SUPERIOR, C.M.C. CONVENT, THIRUVAMPADY,
KOZHIKODE
25 ROSHIMA R. K.
AGED 28 YEARS
D/O. RAMAKRISHNAN, AMBADI HOUSE, MELMURI, PULASSERY
P. O., KOPPAM, PALAKKAD
26 SAJNA K.
AGED 30 YEARS
D/O. MOOSA K., NADUVILANKANDI HOUSE, NADUVANNUR P.
O., KOZHIKODE - 673614
27 MAIMOONA
AGED 35 YEARS
WA.No.824 OF 2019 and connected cases
60
W/O. ABDUL SAMAD, KARAMVELLY, EDAKULAM P. O.,
KOYILANDY - 673306
28 SAJIL MUHAMMED P.
AGED 33 YEARS
S/O. SEEMAMU, POTTAYIL HOUSE, CHATTHANGOPURAM P.
O., WANDOOR MALAPPURAM
29 NAVEEN JAYACHANDRAN
AGED 27 YEARS
S/O. JAYACHANDRAN, KARTHIKA HOUSE, KARAKUNNU P. O.,
WANDOOR MALAPPURAM
30 RAGINA E.
AGED 31 YEARS
D/O. RAVEENDRAN K., SIVASADHAN, KIZHUNNA, KANNUR
31 UMMU SUMAYIA K. H.
AGED 43 YEARS
W/O. SAHIR P., KADATHOTTIL HOUSE, KARAKKAD,
KONDOORKKARA P. O., PATTAMBI, PALAKKAD - 679313
32 MUSTHAKHIMUNNISSA
AGED 32 YEARS
W/O. MUJEEBURAHMAN, KURICHATH HOUSE, PULIKKAL P.
O., MALAPPURAM
33 RASITHA C. @ RASITHA
AGED 38 YEARS
W/O. SHIJITH, CHERIYAAREEHKKARAMEETHAL, NARAKKOD,
KOHUKKALUR, KEESHARIYUR, KOZHIKODE - 673307
34 INDU M. K.
AGED 31 YEARS
W/O. BIJU K. M., NIRMALA BHAVAN, VADAKKUMBAD P. O.,
THALASSERY, KANNUR - 670107
35 PRIYANKA SUDHAKARAN
AGED 30 YEARS
W/O. ANOOP KUMAR, LAKSHMI NIVAS, VAYANNUR, KOLAYAD,
VEKKALAM, CHITTARIPARAMBA, KANNUR - 670650
36 NIJIL VIJAYAN
AGED 28 YEARS
S/O. VIJAYAN P. , VIJAYAGIRI HOUSE, PAYAMBRA P. O.,
KUNNAMANGALAM, KOZHIKODE - 673571
37 MONISHA A.
AGED 31 YEARS
W/O. BIJU E. S., MUTHIRAPARAMBIL HOUSE, PAZHOOR P.
WA.No.824 OF 2019 and connected cases
61
O., MAVOOR, KOZHIKODE - 673571
38 SAKKARIA K. M.
AGED 27 YEARS
D/O. UMMAR HAJI KILIYAMANNIL, KILIYAMANNIL HOUSE,
CHEMMANGADAVU, KODUR P. O., MALAPPURAM - 676504
39 DHANYA V.
AGED 28 YEARS
W/O. BIJESH, KALPAKAM HOUSE, PURAKKAD P. O.,
THIKKODY, KOZHIKODE - 673522
40 NADEER M. T.
AGED 27 YEARS
S/O. BEERAN, MUNDATHOD HOUSE, THALAKKATTUR, OZHUR
P. O., 676307
41 PRAVEEN RAJ K. V.
AGED 39 YEARS
S/O. C. RAJA GOPALAN, VISHNU PRABHA HOUSE, OZHUR P.
O., TANALOOR, MALAPPURAM - 676307
42 VARUN PRASAD V.
AGED 27 YEARS
S/O. VASUNNI, PARAPPACHILERI HOUSE, KAVIL P. O.,
NADUVANNUR, KOZHIKODE - 673614
43 NIYAS C.
AGED 26 YEARS
S/O. ALAVIKUTTY, CHEMMALA, CHULLIPPARA P. O.,
MALAPPURAM - 676508
44 SALEENA V.
AGED 29 YEARS
W/O. KHALID, CHOLAKKAL HOUSE, MAMPURAM P. O., V. K.
PADI, MALAPPURAM - 676306
45 BINEESH T.
AGED 33 YEARS
S/O. BALAN T. , THAROITHODIKAYIL HOUSE, MANASSERY,
MUKKAM, KOZHIKODE - 673306
46 PRAMOD A.
AGED 37 YEARS
S/O. ACHUTHAN C., OZHUKOOR HOUSE, MELMURI P. O.,
MALAPPURAM - 676517
47 DIKHIL P. V.
AGED 26 YEARS
S/O. DILEEP KUMAR P. V., HRIDHYA HOUSE, KOLATHUR P.
WA.No.824 OF 2019 and connected cases
62
O., MALAPPURAM - 679338
48 BADHARUL MUNEER V.
AGED 30 YEARS
S/O. MUHAMMED V., KOOMULLIL HOUSE, MANNUR P. O.,
KOZHIKODE - 673328
49 BHAGYALAKSHMI C.
AGED 30 YEARS
W/O. JAYAPRAKASH P., PADINJARU VEETTIL,
EDATHANATTUKARA, ALANALLUR, PALAKKAD - 678601
50 ANU E. K.
AGED 29 YEARS
W/O. SANTHOSH KUMAR T., SWAPNAM, KANNACHERI HOUSE,
VALLIKUNNU, KADALUNDINAGARAM, MALAPPURAM - 673314
51 ANEESHAN M. K.
AGED 47 YEARS
S/O. DAMODHARAN M. K., ANASWARA HOUSE, THUVAKKODE,
CHEMANCHERI, KOZHIKODE
52 HASEENA P. P.
AGED 36 YEARS
W/O. ABDUSSALEEM P., PURAYIL HOUSE, MANIPURAM P.
O., VAVAD, KODUVALLY, KOZHIKODE
53 BEEBA E.
AGED 26 YEARS
W/O. DHANESH T. P., THAYALE PURAYIL HOUSE,
KANICHAMMAL, KARIMBAM P. O., KANNUR - 670142
54 ABDUL ASEES
AGED 26 YEARS
S/O. SAIDALAVI, KARATHANATHODI KODUMUNBA, PATTAMBI,
MUTHUTHALA, PERUMUDIYUR - 679303
55 FOUSIYA U. P.
AGED 33 YEARS
W/O. ABDUL MAJEED K., SHAJI MANZIL, AGASTIAN MUZHI,
THAZHAKODE, KOZHIKODE
56 SWAPNA A. S.
AGED 40 YEARS
W/O. SAJITH KUMAR, GAYATHRI, THIRUVANGOOR,
KOZHIKODE
57 AMBILI VARGHESE
AGED 37 YEARS
W/O. BIJU T. S., THUDUMMEL HOUSE, KUMBLERI P. O.,
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63
MEENANGADI, WAYANAD - 673591
58 SRUTHI SURENDRAN
AGED 31 YEARS
D/O. SURENDRAN, SREERAGAM, ATHRAPULIKKAL,
BALATHURUTHI, KADALUNDI P. O., MALAPPURAM
59 REMYA E. P.
AGED 31 YEARS
D/O. RAJAGOPALAN, REVATHI, N.R.RAJESWARA TEMPLE,
THALIPARAMBA P. O., THALIPARAMBA, KANNUR - 670 141
60 RAMISHA KYPPACHERI
AGED 27 YEARS
W/O. C. P. SANDEEP, SOBHANAM P. O., KUTHUPARAMBA,
NARAVOOR, KANNUR - 670643
61 SHABEERALI M. C.
AGED 30 YEARS
S/O. MUHAMMEDSHA M. C., MAMMATTAMCHOLAYIL HOUSE,
VAZHAKKAD P. O., MALAPPURAM - 673640
62 ABIDA ERANHIYAN
AGED 37 YEARS
ERANHIYAN HOUSE, KULAPPARAMBA, PERINTHATTIRI P. O.,
MALAPPURAM - 676507
63 SAJITHA POOVIL
AGED 38 YEARS
S/O. KUNHIMOHAMMED, POOVALAPPIL HOUSE, CHERUR,
MALAPPURAM - 676314
64 SHAMNA K.
AGED 29 YEARS
W/O. MOYINKUTTY K., KULANGARATH HOUSE, KONDOTTY,
MALAPPURAM - 673638
BY ADVS.
SRI.K.SHAJ
SRI.K.M.SREEKANTH
SRI.RENJIT GEORGE
SRI.C.IJLAL
SRI.R.N.SANDEEP
SRI.ASWIN T SURESH
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF HUMAN RESOURCES, NEW DELHI - 110 001
WA.No.824 OF 2019 and connected cases
64
2 THE GOVERNMENT OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001
3 THE DIRECTOR OF PUBLIC INSTRUCTIONS
THIRUVANANTHAPURAM, PIN - 695001
4 NATIONAL COUNCIL FOR TEACHER EDUCATION
REPRESENTED BY ITS SECRETARY, HANS BHAWAN, WING II,
1 BAHADUR SHAH ZAFAR MARG, NEW DELHI - 110 002
5 STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
(SCERT)
REPRESENTED BY ITS DIRECTOR, (VIDYABHAVAN),
POOJAPPURA P. O., THIRUVANANTHAPURAM - 695012
6 SEEMA C.
AGED 32 YEARS
W/O. PRADEEP KUMAR K. V., SOUBHAGYA, PANAKKAD,
KARIMBAM P. O., KANNUR - 670142
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 22.07.2020, ALONG
WITH WA.824/2019, WA.830/2019, WA.905/2019, WA.906/2019,
WA.913/2019, WA.919/2019, WA.929/2019, WA.1174/2019, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WA.No.824 OF 2019 and connected cases
65
JUDGMENT
Shaffique, J.
We have heard Sri.K.Shaj, learned counsel for appellants and Sri.Abraham.P.M., learned counsel for the 4 th respondent.
2. These batch of appeals have been filed challenging common judgment dated 22.02.2018 in W.P.(C) No.34628/2017 and connected cases. The issue projected by the petitioners/appellants was that they have no obligation to write the Kerala Teachers' Eligibility Test (K- TET) insofar as the same had been made applicable to teachers up to 8 th standard alone, as per the provisions of the Right of Children to Free and Compulsory Education Act and the notification issued under the National Council for Teacher Education Act, 1993. It was pointed out that the Government of Kerala has further issued a notification treating the K-TET qualification as a compulsory qualification for the purpose of appointment of teachers of the highschool, which was not warranted under the provisions of the Right of Children to Free and Compulsory WA.No.824 OF 2019 and connected cases 66 Education Act. The learned single Judge held that insofar as provision has been made treating KTET as a qualification criteria, all teachers are bound to acquire the said qualification. Though it was contended by the learned counsel for the appellants that the aforesaid qualification is not mandatory for Highschool teachers,we do not think that such contention can be sustained. Highschool classes in the State of Kerala as per Kerala Education Rules is from Standard VIII to X. Even otherwise there is nothing wrong in the Government of Kerala stipulating better qualification for teachers, who are taking classess from standard VIII to X. We therefore confirm the view expressed by the learned single Judge.
3. The learned counsel for the appellants would, however, submit that as per the qualification criteria for appointment of teachers, 50% marks in graduation has been made mandatory as per the notification issued by NCTE. The Apex Court in Neeraj Kumar Rai and others v. State of U.P. and others [AIR 2017 SC 3545] has while considering the qualification criteria made certain relaxation to the qualification criteria. Pursuant to which WA.No.824 OF 2019 and connected cases 67 a notification had been issued by NCTE on 13.11.2019 incorporating a proviso wherein it is provided that minimum percentage of mark in graduation shall not be applicable to those incumbents who had already taken admission to the Bachelor of Education or Bachelor of Elementary Education or equivalent course prior to 29.07.2011. The aforesaid notification has been placed before us by the learned counsel for NCTE. It is pointed out the learned counsel that 31 st appellant Rajeesh.R in W.A.No.824/2009 has acquired BEd qualification as early as in the year 2000 and he had already passed KTET twice. He is entitled to get the benefit of the notification aforesaid. Similarly Sri.Suhas.T, the 11 th appellant in W.A.906/2019 acquired the Bed qualification in December 2011. Being a one year course, he would have joined the course one year back and he is also entitled for the benefit of the notification. As far as the other appellants are concerned, those issue does not arrise as they have all acquired more than 50% marks for their graduation. It is therefore, made clear that the 31 st appellant in W.A.No.824/2019 and the 11 th appellant in WA.No.824 OF 2019 and connected cases 68 W.A.No.906/2019 are found to qulified in terms of the notification dated 13.11.2019. The competent authorities shall consider their documents and take further steps in the matter.
These writ appeals are disposed of accordingly.
Sd/-
A.M.SHAFFIQUE, JUDGE sd/-
GOPINATH.P, JUDGE AMV/24/07/2020 WA.No.824 OF 2019 and connected cases 69 APPENDIX OF WA 1451/2019 PETITIONER'S/S EXHIBITS:
ANNEXURE A1 THE TRUE COPY OF THE DOCKET SHOWING THE SEAL FROM THE REGISTRY OF THIS HON'BLE COURT.
RESPONDENTS EXHIBITS : NILESHWAR
TRUE COPY P.A.TO JUDGE