Andhra Pradesh High Court - Amravati
The Pr Commissioner Of Income Tax vs M/S. Zuari Cements Limited, on 17 April, 2023
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: ITTA.No.11 of 2023
PROCEEDING SHEET
Sl. DATE
ORDER
No
01. 17.04.2023 UDPR, J & TMR, J Notice before admission. Post after eight (08) weeks.
________ UDPR, J ________ TMR, J Vjl/NKA