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State of Chattisgarh - Section

Section 3 in Chattisgarh State Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp Inspection Process) Rules, 2016

3. Manner of inspection and period of detention at a Check Post or at Quarantine Camp.

(1)In order to ascertain whether an animal is infected with any of the notified Scheduled Diseases, the animal stopped at the Check Post or detained in the Quarantine Camp shall be inspected under the following heads by the officer-in-charge of the Check Post or Quarantine Camp, namely :-
(a)movement and gait;
(b)dull, depressed, normal or excited behaviour;
(c)increase in body temperature;
(d)ulcer in the mouth, feet or udder;
(e)excessive lacrimation, nasal or vaginal discharge;
(f)sweating and shivering;
(g)dryness of the skin, alopecia, skin rashes;
(h)weakness;
(i)bleeding through natural openings;
(j)oedema or swelling in dewlap region or any other part (if the body.
(2)The officer-in-charge of the Check Post or Quarantine Camp shall collect necessary samples for laboratory examination, if required.
(3)The officer-in-charge of the Check Post may detain animals for the purpose of inspection, compulsory vaccination and identification/marking etc. for a period not exceeding 12 hours. For every animal vaccinated at the check post, a vaccination certificate shall be given to the animal owner in accordance with Section 9 of the Act.
(4)After examination of the animals, the officer-in-charge shall either allow entry of the animals to the notified Controlled Areas or Free Area by issuing an Entry Permit under Form A, as appended to these Rules, or transport such animals to the Quarantine Camp.
(5)If after inspection, the officer-in-charge of the check post finds that any animal is suffering from any Scheduled disease, such animal shall be detained and the concerned institution shall be treated as Quarantine Camp for further action.
(6)In a Quarantine Camp, Maximum quarantine period shall not exceed 14 days.
(7)The cost of examining, vaccinating and ear-tagging the animals or of any other activity at the Check Post or at Quarantine Camp shall be fixed by the Director, from time to time, and shall be borne by the animal owner.