Section 8(3)(b) in The National Commission For Scheduled Tribes Chairperson, Vice-Chairperson And Members (Conditions For Service And Tenure) Rules, 2004

[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

(b)gets convicted and sentenced to imprisonment for an offence which in the opinion of the President involves moral turpitude,

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