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Supreme Court - Daily Orders

Subhash Desai vs Principal Secretary, Governor Of ... on 27 September, 2022

Bench: D.Y. Chandrachud, M.R. Shah, Krishna Murari, Hima Kohli, Pamidighantam Sri Narasimha

     WPC 493/2022
                                           1



     ITEM NO.502                   COURT NO.2                  SECTION X

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                           Writ Petition (Civil) No.493/2022


     SUBHASH DESAI                                                Petitioner

                                          VERSUS

     PRINCIPAL SECRETARY, GOVERNOR OF                             Respondents
     MAHARASHTRA & ORS.

     (With IA No.101777/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
     100297/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.108739/2022 -
     EXEMPTION FROM FILING O.T., IA No.92217/2022 - EXEMPTION FROM
     FILING O.T., IA No.101776/2022 – INTERVENTION/IMPLEADMENT, IA No.
     92216/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES and IA No.
     92215/2022 - STAY APPLICATION)

     WITH W.P.(C) No.469/2022 (X)
     (With IA No.88964/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
     88602/2022 - EXEMPTION FROM FILING O.T., IA No.89960/2022 -
     INTERVENTION APPLICATION and IA No.88601/2022 - STAY APPLICATION)
     W.P.(C) No.468/2022 (X)
     (With IA No.88604/2022 - EXEMPTION FROM FILING O.T. and IA No.
     88603/2022 - STAY APPLICATION)
     W.P.(C) No. 479/2022 (X)
     (With IA No.90188/2022 - EX-PARTE STAY and IA No. 90189/2022 -
     EXEMPTION FROM FILING O.T.)
     W.P.(C) No. 470/2022 (X)
     (With IA No.88697/2022 - EX-PARTE STAY)
     W.P.(C) No.538/2022 (X)
     (With IA No.100285/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
     98578/2022 - EXEMPTION FROM FILING O.T. and IA No.98577/2022 - STAY
     APPLICATION)


Signature Not Verified

Digitally signed by
CHETAN KUMAR
Date: 2022.09.28
15:46:21 IST
Reason:
WPC 493/2022
                                      2


Date : 27-09-2022 These matters were called on for hearing today.


CORAM :
                HON'BLE   DR.   JUSTICE   D.Y. CHANDRACHUD
                HON'BLE   MR.   JUSTICE   M.R. SHAH
                HON'BLE   MR.   JUSTICE   KRISHNA MURARI
                HON'BLE   MS.   JUSTICE   HIMA KOHLI
                HON'BLE   MR.   JUSTICE   PAMIDIGHANTAM SRI NARASIMHA


For Petitioner(s)   Mr.   Kapil Sibal, Sr. Adv.
                    Dr.   Abhishek Manu Sighvi, Sr. Adv.
                    Mr.   Devadatt Kamat, Sr. Adv.
                    Mr.   Rajesh Inamdar, Adv.
                    Mr.   Rohit Sharma, Adv.
                    Mr.   Amit Anand Tiwari, Adv.
                    Mr.   Javedur Rahman, Adv.
                    Mr.   Harsh Pandey, Adv.
                    Mr.   Revanta Solanki, Adv.
                    Mr.   Amit Bhandari, Adv.
                    Mr.   Anish R. Shah, AOR
                    Mr.   Sunny Jain, Adv.
                    Mr.   Nishant Patil, Adv.
                    Mr.   Nizam Pasha, Adv.
                    Ms.   Devyani Gupta, Adv.
                    Ms.   Tanvi Anand, Adv.
                    Ms.   Aparajita Jamwal, Adv.

WP 469/2022         Mr.   Rakesh Kailash Sharma, Adv.
                    Mr.   Prakash Sharma, Adv.
                    Mr.   Alok Singh, Adv.
                    Mr.   Abhinay, AOR

WP 468/2022         Mr. Abhikalp Pratap Singh, AOR

WP 479/2022,        Mr. Javedur Rahman, AOR
WP 470/2022 &
WP 538/2022

For Respondent(s)   Mr. Tushar Mehta, SG
                    Mr. K.M. Nataraj, ASG
                    Mr. Kanu Agrawal, Adv.
WPC 493/2022
                              3


               Mr.   Shreyansh U. Lalit, Adv.
               Mr.   Rajat Nair, Adv.
               Mr.   Akshit Pradhan, Adv.
               Mr.   Anirudh Bhat, Adv.

For R-4        Mr.   Neeraj Kishan Kaul, Sr. Adv.
               Mr.   Maninder Singh, Sr. Adv.
               Mr.   Chirag Shah, Adv.
               Mr.   Utsav Trivedi, Adv.
               Mr.   Nihar Thackeray, Adv.
               Mr.   Himanshu Sachdeva, Adv.
               Ms.   Manini Roy, Adv.
               Ms.   Shivani Bhushan, Adv.
               Mr.   Aniket B. Pawar, Adv.
               Mr.   Piyush Tiwri, Adv.
               Mr.   Ashish Yadav, Adv.
               Mr.   Abhinay, AOR

               Mr. Ankit Yadav, AOR
               Mr. Ratnesh Sharma, Adv.
               Mr. Tarun Mehra, Adv.

               Mr.   Neeraj Kishan Kaul, Sr. Adv.
               Mr.   Maninder Singh, Sr. Adv.
               Mr.   Mahesh Jethmalani, Sr. Adv.
               Mr.   Siddharth Bhatnagar, Sr. Adv.
               Mr.   Abhikalp Pratap Singh, AOR
               Ms.   Gunjan Mangla, Adv.
               Ms.   Aagam Kaur, Adv.
               Mr.   Abhay Anturkar, Adv.
               Mr.   Nihar Thackeray, Adv.
               Mr.   Dhruva Sharma, Adv.
               Ms.   Aarzoo Aneja, Adv.
               Ms.   Ira Mahajan, Adv.
               Mr.   Karsin Manocha, Adv.
               Ms.   Shreya Saxena, Adv.
               Ms.   Yamini Singh, Adv.
               Ms.   Pracheta Kar, Adv.
               Mr.   Aditya Sidhra, Adv.
               Mr.   Nadeem Afroz, Adv.
               Mr.   Wedo Khalo, Adv.
WPC 493/2022
                              4


               Mr. Pai Amit, AOR

               Ms. Astha Prasad, AOR

For State of   Mr. Aaditya A. Pande, Adv.
Maharashtra    Mr. Bharat Bagla, Adv.

               Mr. Sachin Patil, AOR

               Mr.   Siddharth Bhatnagar, Sr. Adv.
               Ms.   Malvika Trivedi, Sr. Adv.
               Mr.   Chirag Shah, Adv.
               Mr.   Utsav Trivedi, Adv.
               Mr.   Nihar Thackeray, Adv.
               Mr.   Himanshu Sachdeva, Adv.
               Ms.   Manini Roy, Adv.
               Ms.   Shivani Bhushan, Adv.
               Mr.   Aniket B. Pawar, Adv.
               Mr.   Piyush Tiwri, Adv.
               Mr.   Ashish Yadav, Adv.
               Mr.   Aditya Sidhra, Adv.
               Ms.   Pracheta Kar, Adv.
               Mr.   Nadeem Afroz, Adv.
               Mr.   Abhinay, AOR

               Mr. Gaurav Belsare, Adv.
               Mr. Javedur Rahman, AOR

               Mr. Kailash Prashad Pandey, AOR

               Mr. T.R.B. Sivakumar, AOR

               Mr. Aseem Sarode, Adv.
               Mr. Ashok Kumar Gupta II, AOR

               Dr.   Gunratan Sadavarte, Adv.
               Mr.   Pankaj Kumar Singh, Adv.
               Mr.   Pawan Kumar Shukla, Dv.
               Mr.   Raj Singh Rana, Adv.


For ECI        Mr. Arvind P. Datar, Sr. Adv.
               Mr. Amit Sharma, Adv.
WPC 493/2022
                                           5


                         Mr. Dipesh Sinha, Adv.
                         Ms. Pallavi Barua, Adv.

                         Mr.   Vijay Pal, Adv.
                         Mr.   Pramod Kumar Singh, Adv.
                         Mr.   Arvind Kumar, Adv.
                         Mr.   Kundan Lal, Adv.
                         Mr.   Deepankar, Adv.
                         Ms.   Kajal Singh, Adv.
                         Mr.   Amit Kumar Chawla, Adv.
                         Mr.   Anil Kumar, Adv.


               UPON hearing the counsel the Court made the following
                                   O R D E R

IA No 101776/2022 & IA No 101777/2022 1 The interlocutory application for impleadment/intervention is allowed.

2 We have heard Mr Kapil Sibal and Dr Abhishek Manu Singhvi, senior counsel appearing on behalf of the petitioner in support of the application for stay of the proceedings before the Election Commission.

3 Mr Neeraj Kishan Kaul, Mr Maninder Singh and Mr Mahesh Jethamalani, senior counsel appeared on behalf of the contesting parties.

4 Mr Tushar Mehta, Solicitor General appeared on behalf of the Governor and Mr Arvind Datar, senior counsel appeared on behalf of the Election Commission of India.

5 There shall be no stay of the proceedings before the Election Commission.

6 The Interlocutory Application seeking stay shall accordingly stand dismissed.

WPC 493/2022 6

WP (C) No 493/2022, WP (C) No 469/2022, WP (C) No 468/2022, WP (C) No 479/2022, WP (C) No 470/2022 & WP (C) No 538/2022 1 List the Petitions for direction on 1 November 2022.

               (CHETAN KUMAR)                            (SAROJ KUMARI GAUR)
                A.R.-cum-P.S.                            Assistant Registrar