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[Cites 2, Cited by 0]

Delhi High Court - Orders

Sulphur Mills Limited vs Shree Ram Agro India & Ors on 2 November, 2022

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~14, 19, 21 to 24
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 344/2022 and I.A. 8074/2022, 17754/2022, 17786/2022
                                SULPHUR MILLS LIMITED                                ..... Plaintiff
                                                 Through: Mr. Hemant Singh, Ms. Mamta Jha,
                                                           Mr. Sanuj Das, Mr. Siddhant Sharma
                                                           & Ms. Surbhi Nautiyal, Advocates.
                                                 versus
                                SHREE RAM AGRO INDIA & ORS.                      ..... Defendants
                                                 Through: Ms. Sugandh Shahi & Ms. Swapnil
                                                           Gaur, Advocates (M-8130868355)
                          19                     WITH
                          +                  CS(COMM) 1225/2018 and CC(COMM) 9/2019
                                SULPHUR MILLS LIMITED                                ..... Plaintiff
                                                 Through: Mr. Hemant Singh, Ms. Mamta Jha,
                                                           Mr. Sanuj Das, Mr. Siddhant Sharma
                                                           & Ms. Surbhi Nautiyal, Advocates.
                                                 versus
                                DHARMAJ CROP GUARD LIMITED & ANR.               ..... Defendants
                                                 Through: Mr. Prashant Philips, Ms. Justina
                                                           Mathew     & Ms. Vaishali Joshi,
                                                           Advocates.
                          21                     WITH
                          +                  CS(COMM) 525/2021 and I.A. 15315/2021
                                SULPHUR MILLS LIMITED                                ..... Plaintiff
                                                 Through: Mr. Hemant Singh, Ms. Mamta Jha,
                                                           Mr. Sanuj Das, Mr. Siddhant Sharma
                                                           & Ms. Surbhi Nautiyal, Advocates.
                                                 versus
                                DAYAL FERTILIZERS PVT. LIMITED AND ORS. ..... Defendants
                                                 Through: Ms. Sugandh Shahi & Ms. Swapnil
                                                           Gaur, Advocates for D-1&3.
                                                           Mr. S.K. Bansal & Mr. Ajay Amitabh
                                                           Suman, Advocates for D-2
                          22                     WITH
                          +                  CS(COMM) 564/2021 and I.A. 14641/2021
                                SULPHUR MILLS LIMITED                                ..... Plaintiff
                                                 Through: Mr. Hemant Singh, Ms. Mamta Jha,


Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:04.11.2022
17:25:18
                                                              Mr. Sanuj Das, Mr. Siddhant Sharma
                                                             & Ms. Surbhi Nautiyal, Advocates.
                                             versus
                               SULPHUR CROP CARE PVT. LTD. & ORS.            ..... Defendants
                                             Through: Mr. Ankur Vyas, Advocate for D-1
                                                        (M-8690011102)
                                                        Ms. Aastha Mehta, Mr. Saurabh Patel
                                                        & Ms. Prerana Mohapatra, Advocates
                                                        for D-2 (M-7042082163)
                          23                 WITH
                          +             CS(COMM) 621/2021 and I.A. 15971/2021
                               SULPHUR MILLS LIMITED                             ..... Plaintiff
                                             Through: Mr. Hemant Singh, Ms. Mamta Jha,
                                                        Mr. Sanuj Das, Mr. Siddhant Sharma
                                                        & Ms. Surbhi Nautiyal, Advocates.
                                             versus
                               MOTI INSECTICIDES PVT. LTD.                    ..... Defendant
                                             Through: Ms. Sugandh Shahi & Ms. Swapnil
                                                        Gaur, Advocates.
                          24                 WITH
                          +      CS(COMM) 627/2021 and I.A. 16098/2021, 10877/2022
                               SULPHUR MILLS LIMITED                             ..... Plaintiff
                                             Through: Mr. Hemant Singh, Ms. Mamta Jha,
                                                        Mr. Sanuj Das, Mr. Siddhant Sharma
                                                        & Ms. Surbhi Nautiyal, Advocates.
                                             versus
                               CROP CHEMICALS INDIA LTD.                      ..... Defendant
                                             Through: Ms. Sugandh Shahi & Ms. Swapnil
                                                        Gaur, Advocates.
                               CORAM:
                               JUSTICE PRATHIBA M. SINGH
                                             ORDER

% 02.11.2022

1. This hearing has been done through hybrid mode. I.A. 17754/2022 (u/O XI Rule 1, 3 & 5) & I.A. 17786/2022 (u/O XXXIX Rule 2A CPC) in CS(COMM) 344/2022 Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:04.11.2022 17:25:18

2. Issue notice in both applications.

3. Let reply be filed within a period of four weeks. Rejoinder be filed within four weeks.

4. List on 13th January, 2023.

CS(COMM) 344/2022 & I.A. 8074/2022 (stay) CS(COMM) 1225/2018 & CC(COMM) 9/2019 CS(COMM) 525/2021 & I.A. 15315/2021 CS(COMM) 564/2021 & I.A. 14641/2021 CS(COMM) 621/2021 & I.A. 15971/2021 CS(COMM) 627/2021 & I.A. 16098/2021, 10877/2022

5. There is no time left today.

6. Mr. Bansal, ld. Counsel submits that the judgment has been reserved by the Patent Office in the post grant oppositions. The hearing before the ld. Division Bench is also stated to have commenced challenging the judgment passed in CS(COMM) 1225/2018 titled Sulphur v. Dharamaj Crop Guard Limited & Anr.

7. List for further hearing on 13th January, 2023.

PRATHIBA M. SINGH, J.

NOVEMBER 2, 2022 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:04.11.2022 17:25:18