Delhi High Court - Orders
Sulphur Mills Limited vs Shree Ram Agro India & Ors on 2 November, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~14, 19, 21 to 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 344/2022 and I.A. 8074/2022, 17754/2022, 17786/2022
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Ms. Mamta Jha,
Mr. Sanuj Das, Mr. Siddhant Sharma
& Ms. Surbhi Nautiyal, Advocates.
versus
SHREE RAM AGRO INDIA & ORS. ..... Defendants
Through: Ms. Sugandh Shahi & Ms. Swapnil
Gaur, Advocates (M-8130868355)
19 WITH
+ CS(COMM) 1225/2018 and CC(COMM) 9/2019
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Ms. Mamta Jha,
Mr. Sanuj Das, Mr. Siddhant Sharma
& Ms. Surbhi Nautiyal, Advocates.
versus
DHARMAJ CROP GUARD LIMITED & ANR. ..... Defendants
Through: Mr. Prashant Philips, Ms. Justina
Mathew & Ms. Vaishali Joshi,
Advocates.
21 WITH
+ CS(COMM) 525/2021 and I.A. 15315/2021
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Ms. Mamta Jha,
Mr. Sanuj Das, Mr. Siddhant Sharma
& Ms. Surbhi Nautiyal, Advocates.
versus
DAYAL FERTILIZERS PVT. LIMITED AND ORS. ..... Defendants
Through: Ms. Sugandh Shahi & Ms. Swapnil
Gaur, Advocates for D-1&3.
Mr. S.K. Bansal & Mr. Ajay Amitabh
Suman, Advocates for D-2
22 WITH
+ CS(COMM) 564/2021 and I.A. 14641/2021
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Ms. Mamta Jha,
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:04.11.2022
17:25:18
Mr. Sanuj Das, Mr. Siddhant Sharma
& Ms. Surbhi Nautiyal, Advocates.
versus
SULPHUR CROP CARE PVT. LTD. & ORS. ..... Defendants
Through: Mr. Ankur Vyas, Advocate for D-1
(M-8690011102)
Ms. Aastha Mehta, Mr. Saurabh Patel
& Ms. Prerana Mohapatra, Advocates
for D-2 (M-7042082163)
23 WITH
+ CS(COMM) 621/2021 and I.A. 15971/2021
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Ms. Mamta Jha,
Mr. Sanuj Das, Mr. Siddhant Sharma
& Ms. Surbhi Nautiyal, Advocates.
versus
MOTI INSECTICIDES PVT. LTD. ..... Defendant
Through: Ms. Sugandh Shahi & Ms. Swapnil
Gaur, Advocates.
24 WITH
+ CS(COMM) 627/2021 and I.A. 16098/2021, 10877/2022
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Ms. Mamta Jha,
Mr. Sanuj Das, Mr. Siddhant Sharma
& Ms. Surbhi Nautiyal, Advocates.
versus
CROP CHEMICALS INDIA LTD. ..... Defendant
Through: Ms. Sugandh Shahi & Ms. Swapnil
Gaur, Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 02.11.2022
1. This hearing has been done through hybrid mode. I.A. 17754/2022 (u/O XI Rule 1, 3 & 5) & I.A. 17786/2022 (u/O XXXIX Rule 2A CPC) in CS(COMM) 344/2022 Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:04.11.2022 17:25:18
2. Issue notice in both applications.
3. Let reply be filed within a period of four weeks. Rejoinder be filed within four weeks.
4. List on 13th January, 2023.
CS(COMM) 344/2022 & I.A. 8074/2022 (stay) CS(COMM) 1225/2018 & CC(COMM) 9/2019 CS(COMM) 525/2021 & I.A. 15315/2021 CS(COMM) 564/2021 & I.A. 14641/2021 CS(COMM) 621/2021 & I.A. 15971/2021 CS(COMM) 627/2021 & I.A. 16098/2021, 10877/2022
5. There is no time left today.
6. Mr. Bansal, ld. Counsel submits that the judgment has been reserved by the Patent Office in the post grant oppositions. The hearing before the ld. Division Bench is also stated to have commenced challenging the judgment passed in CS(COMM) 1225/2018 titled Sulphur v. Dharamaj Crop Guard Limited & Anr.
7. List for further hearing on 13th January, 2023.
PRATHIBA M. SINGH, J.
NOVEMBER 2, 2022 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:04.11.2022 17:25:18