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State Consumer Disputes Redressal Commission

Dr. Sakthish Kumar vs The Managing Director, Madras Medical ... on 30 January, 2023

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 IN THE TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION,
                          CHENNAI - 600 003.

BEFORE         Hon'ble Thiru. Justice R.SUBBIAH                  PRESIDENT
               Thiru. R. VENKATESAPERUMAL                        MEMBER

DATED THE 30TH DAY OF JANUARY 2023 Dr. Sakthish Kumar, S/o. Dr. Boopalan, No.A-13, Vasan Medical Centre, 11th Cross, Thillai Nagar Main Road, Trichy - 620 011. .. Complainant.

- Versus -

The Managing Director, Madras Medical Mission, Mogappair, Chennai - 600 037. .. Opposite party.

Counsel for the complainant : M/s. G. Jeremiah Counsel for the opposite party : M/s. Paul & Paul This consumer complaint coming up before us on 30.01.2023 for arguments (in list) or for dismissal and this Commission made the following Order in open court:

Docket Order Opposite party present. No representation for the complainant. There was no representation for the complainant continuously for the past several hearings.

Today, this matter is posted for appearance of complainant and for arguments (in list) or for dismissal.

When the matter was called at 10.30 A.M., there was no representation for the complainant. Hence, the matter was passed over and again called at 01.30 P.M., still, there was no representation for the complainant. Hence, we are of the view that keeping the consumer complaint pending is of no use as the complainant is not interested in prosecuting the case.

Hence, the consumer complaint is dismissed for default. No costs.

       Sd/-                                                             Sd/-
R.VENKATESAPERUMAL                                                  R.SUBBIAH
      MEMBER                                                        PRESIDENT