Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(7)] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(7)(b) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(b)the Probation officer or Child Welfare officer, if any, having jurisdiction over the place where the juvenile or the child is to be sent;