Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(1) in Haryana Rural Employment Guarantee Scheme, 2007 (1)The scheme shall be open to all rural households who are in need of wage employment and desire to do manual and unskilled work in and around his/her village/habitation.
