Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(11)] [Section 84] [Entire Act] Union of India - Subsection Section 84(11)(iii) in The Coal Mines Regulations, 2017 (iii)the scaffold or platform shall not be lowered or raised except under the order of the authorised person or other competent person.