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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Telangana - Subsection

Section 16(1)(a) in Telangana Excise Act, 1968

(a)establish or continue a distillery in which spirit may be manufactured [xxx] [Omitted by Act No.23 of 1971.] on such conditions as the Government may impose;