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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(5) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(5)The Secretary shall prepare the agenda of the meeting and get it approved by the Chairman and send it to every' member including Vice-Chairman along with the notice of the meeting:Provided that for an extraordinary meeting, the agenda may be given to the members present before the meeting begins.