State Consumer Disputes Redressal Commission
Ramesh Kumar Garg vs Altus Space Builders Pvt.Ltd. on 16 November, 2020
STATE CONSUMER DISPUTES REDRESSAL COMMISSION,
PUNJAB, CHANDIGARH.
Consumer Complaint No.207 of 2020
Date of institution : 16.07.2020
Date of Decision : 16.11.2020
Ramesh Kumar Garg S/o Sh. Milkhi Ram Aggarwal, Aged 55 years,
R/o #1370, Sector 40-B, Chandigarh.
....Complainant
Versus
1.Altus Space Builders Pvt. Ltd. Through its CEO Harpreet Singh, having its Office at SCF 22, 1st Floor, Phase X, SAS Nagar. [email protected]
2. S.Narinder Singh Sidhu, Authorized Signatory, Altus Space Builders Pvt. Ltd., having its Office at SCF 22, 1st Floor, Phase X, SAS Nagar [email protected] ....Opposite Parties
3. Sartaj Co-operative House Building Society, having its office at SCO 148, First Floor, Sector 40-C, Chandigarh through its Managing Director.
...Performa Party Consumer Complaint under Section 17 of the Consumer Protection Act, 1986.
Quorum:-
Hon'ble Mr. Justice Paramjeet Singh Dhaliwal, President
1) Whether Reporters of the Newspapers may be allowed to see the Judgment? Yes/No
2) To be referred to the Reporters or not? Yes/No
3) Whether judgment should be reported in the Digest Yes/No Present:-
For the complainant : Sh.Anirudh Gupta, Advocate For OPs No.1&2 : Sh.N.P. Chandel, Advocate for Sh.R.S. Pandher, Advocate For OP No.3 : Sh.Anish Gautam, Advocate Consumer Complaint No.207 of 2020 2 JUSTICE PARAMJEET SINGH DHALIWAL, PRESIDENT :
Learned counsel for the complainant has recorded his statement separately to the effect that on instructions of the complainant, he withdraws the present complaint.
In view of the above statement, the present complaint is dismissed as withdrawn.
(JUSTICE PARAMJEET SINGH DHALIWAL) PRESIDENT November 16, 2020.
as Consumer Complaint No.207 of 2020 3