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[Cites 0, Cited by 0] [Section 336(1)] [Section 336] [Entire Act]

State of Meghalaya - Subsection

Section 336(1)(d) in Meghalaya Municipal Act, 1973

(d)extend to any notified area the provisions of any section of this Act subject to such restriction and modification, if any, as the State Government may think fit, except the sections stated below which will automatically apply to the notified area: