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State of Jharkhand - Section

Section 5 in The Bihar Bhoodan Yagna Rules, 1955

5. Service Report.

- The serving office shall endorse or annex, or cause to be endorsed or annexed, on or to the original notice referred to in rule 3 or 4 a return stating the date on which, and the manner in which, the notice was served and, shall, if possible, get the report attested by two persons witnessing the service:Provided that this rule shall not apply to a notice served under registered post.