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[Cites 0, Cited by 0] [Section 17A(5)] [Section 17A] [Entire Act]

State of Rajasthan - Subsection

Section 17A(5)(v) in Rajasthan Minor Mineral Concession Rules, 2017

(v)a copy of registered power of attorney in favour of a person who is authorized to sign the application, on behalf of the firm or association of persons where application is not signed by all the partners or persons as the case may be;