Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(d) in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974 (d)"licensed vendor" in relation to tendu leaves means a person to whom licence is granted under section 13 for retail sale of such leaves;
