Section 14 in Andhra Pradesh Educational Institutions (Regulation of Admissions and Prohibition of Capitation Fee) Act, 1983
14. Amendment to the Act 1 of 1982.
- In the Andhra Pradesh Education Act, 1982 :(i)Section 44 shall be omitted ;(ii)In Section 99, in sub-section (1) in Clause (a) the words "and after previous publication", shall be omitted.
