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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003

11. Special Direction from the Government.

- In the event of any malpractice or leakage of question paper/ in any other circumstances leading to the stopping of EAMCET as scheduled the Government may for the reasons to be recorded in writing direct the conduct of a re-examination of the EAMCET. In such an event the Andhra Pradesh State Council of Higher Education or any other body so nominated by the Government shall cause the re-examination conducted by appointing/nominating such functionaries or committees as considered necessary.